High Courts06 Dec 2024
HRTC Nalagarh & Ors. Vs Vijay Ram
Delhi High Court · (2024) 12 DEL CK 2134
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 337
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Delhi High Court judgments
1,31,711 judgments · page 946 of 6,586
High Courts06 Dec 2024Disposed Of
Rajender Singh Vs Bajaj Allianz General Insurance Co Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 2135
Motor Vehicles Act, 1988-Section 173IPC-Section 279/33
High Courts06 Dec 2024Allowed
HRTC, Nalagarh & Anr. Vs Savita & Ors.
Delhi High Court · (2024) 12 DEL CK 2136
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 337Rules of the Road Regulations, 1989-Regulation 23
High Courts06 Dec 2024Dismissed
Iffco Tokio General Insurance Co. Ltd. Vs Pooja & Ors.
Delhi High Court · (2024) 12 DEL CK 2137
Motor Vehicles Act, 1988-Section 173, 166, 140IPC, 1860-Section 279, 304-ACPC, 1908-Order I Rule 10
High Courts06 Dec 2024Disposed Of
Rashmi Sharma Vs Bajaj Allianz General Insurance Co Ltd & Anr.
Delhi High Court · (2024) 12 DEL CK 2139
Motor Vehicles Act, 1988-Section 173, 166 & 140Indian Penal Code, 1860-Section 279/337
High Courts06 Dec 2024Dismissed
Salasar E-Waste LLP Vs Dy CMM Northern Railway & Anr.
Delhi High Court · (2024) 12 DEL CK 1600
High Courts06 Dec 2024Dismissed
Pr. Commissioner Of Income Tax -7, Delhi Vs Punjab National Bank
Delhi High Court · (2024) 12 DEL CK 1587
Income Tax Act, 1961-Section 260A, 143(3), 14A, 36(1)(viii), 43B, 10(34), 45BIncome Tax Rules, 1962-Rule 8DBanking Companies Undertaking Act, 1970
High Courts06 Dec 2024Disposed Of
Sun Broadcast Equipments Pvt Ltd Vs Prasar Bharati & Ors.
Delhi High Court · (2024) 12 DEL CK 1586
High Courts06 Dec 2024Dismissed
Kuljit Singh Vs Pawan Goyal & Anr.
Delhi High Court · (2024) 12 DEL CK 1584
Code of Civil Procedure, 1908-Order XXXVIICode of Criminal Procedure, 1973-Section 156(3)
High Courts05 Dec 2024Dismissed
Vishnu Dutt Sharma Alias Vishnu Pandit Vs Child Welfare Committee & Anr.
Delhi High Court · (2024) 12 DEL CK 1718
High Courts05 Dec 2024Disposed Of
Inder Mohan Nagpal Vs The Govt. Of NCT Of Delhi & Ors
Delhi High Court · (2024) 12 DEL CK 1727
High Courts05 Dec 2024Disposed Of
Ajit Kumar Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1750
IPC-Section 34, 356, 365, 379, 392, 411Code of Criminal Procedure-Section 91, 155(2), 156(1), 156(3), 173, 197, 300, 482Constitution of India-Article 20(2), 21, 226
High Courts05 Dec 2024Allowed
Sun Pharma Laboratories Limited Vs Narender Kumar & Ors.
Delhi High Court · (2024) 12 DEL CK 1752
Commercial Courts Act, 2015-Order XIII-A, Rule 3 of Order XIII-ACPC, 1908-Section 151, Order XIIIA, Rule 3 of Order XIIIAThe Delhi High Court IPD Rules, 2021-Rule 27
High Courts05 Dec 2024
Abhishek Monga Vs Delhi Develoment Authority
Delhi High Court · (2024) 12 DEL CK 1836
High Courts05 Dec 2024Allowed
Federated Hermes Ltd Vs John Doe & Ors.
Delhi High Court · (2024) 12 DEL CK 1862
Code of Civil Procedure, 1908-Order VIII Rule 10Delhi High Court (Original Side) Rules 2018-Rule 3
High Courts05 Dec 2024Dismissed
Commissioner Of Central Tax, GST Delhi East Vs A S P Metal Industries
Delhi High Court · (2024) 12 DEL CK 1886
Central Excise Act, 1944-Section 35G, 14Indian Evidence Act-Section 24
High Courts05 Dec 2024Dismissed
Subhash Chand Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1888
Constitution of India-Article 226, 20(2)Central Civil Services (Leave) Rules, 1972-Rule 32(2)(a), 25CISF Rules, 2001-Rule 36, 36(16)
High Courts05 Dec 2024Dismissed
Umang Realtech Pvt Ltd Vs Mrs Daphne Reita Rajan Sharma & Anr.
Delhi High Court · (2024) 12 DEL CK 1898
Real Estate (Regulation & Development) Act, 2016-Section 58, 43(5), 19, Chapters III and VIIIInsolvency and Bankruptcy Code, 2016-Section 7
High Courts05 Dec 2024Disposed Of
Akshay Tanna Vs John Doe & Ors.
Delhi High Court · (2024) 12 DEL CK 1923
Code of Civil Procedure, 1908-Order VIII Rule 10Delhi High Court (Original Side) Rules 2018-Rule 3
High Courts05 Dec 2024Disposed Of
Ritu Singhal Vs Lions Public School & Ors.
Delhi High Court · (2024) 12 DEL CK 2020
Delhi School Education Act and Rules, 1973-Section 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 11, 12, 14, Rule 115, 115(2), 115(5)Constitution of India-Article 14, 30(1)