High Courts06 Dec 2024Disposed Of
Bal Kishan Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1837
Constitution of India-Article 226, 227
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 945 of 6,586
High Courts06 Dec 2024Disposed Of
Crossfit, LLC Vs Mohan Lal Sirvi
Delhi High Court · (2024) 12 DEL CK 1860
Code of Civil Procedure, 1908-Order XIII-A, Rule 3 of Order XIIIATrade Marks Act, 1999-Section 2(1)(zg)Commercial Court Act, 2015
High Courts06 Dec 2024Disposed Of
Ashwani Kumar Vs Indian Oil Corporation Limited & Ors.
Delhi High Court · (2024) 12 DEL CK 1879
High Courts06 Dec 2024Dismissed
Vijay Kumar Vs Farmuda Begum
Delhi High Court · (2024) 12 DEL CK 1889
CPC-Order 15-A
High Courts06 Dec 2024Disposed Of
Nirmal Chandra Mandal Vs Director General CISF & Ors.
Delhi High Court · (2024) 12 DEL CK 1901
High Courts06 Dec 2024Disposed Of
Manoj Kumar & Ors. Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1902
High Courts06 Dec 2024Dismissed
MWO Prasanna Kumar Mohapatra (Retd) Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1905
High Courts06 Dec 2024Disposed Of
Largan Precision Co Ltd Vs Motorola Mobility India Pvt Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 1928
Code of Civil Procedure, 1908-Order XI Rule 2, XXXIX Rules 1 and 2, XI, 11 Rule 1, II Rule 2, 6 Rule 17Bharatiya Sakshya Adhiniyam, 2023-Section 106Indian Evidence Act, 1872-Section 104
High Courts06 Dec 2024Allowed
Om Prakash Chauhan (Thr. Lrs) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2015
Constitution of India-Article 226Land Acquisition Act, 1894-Section 4, 6
High Courts06 Dec 2024Dismissed
Mr. J. Chakraborty Vs M/s Gail (India) Limited & Anr.
Delhi High Court · (2024) 12 DEL CK 2008
Constitution of India-Article 226, 14
High Courts06 Dec 2024Dismissed
Rakesh Sabharwal & Anr. Vs State & Anr.
Delhi High Court · (2024) 12 DEL CK 2035
Cr.P.C.-Section 156(3), 200IPC-Section 354Indian Succession Act 1925-Section 263
High Courts06 Dec 2024Allowed
Anil Kumar Mokharia Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2049
High Courts06 Dec 2024Disposed Of
Maj. (Retd.) Dr. Rajesh Kumar Bhardwaj Vs Union Of India Through Its Secretary Ministry Of Defence & Ors.
Delhi High Court · (2024) 12 DEL CK 2056
High Courts06 Dec 2024Disposed Of
The Oriental Insurance Co. Ltd. Vs Ombir Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2124
Indian Penal Code, 1860-Sections 279, 337, 304AMotor Vehicles Act, 1988-Sections 166, 173, 122, 177Cr.P.C., 1973-Section 173
High Courts06 Dec 2024Allowed
Jai Prakash Vs Khalid Hussan & Ors.
Delhi High Court · (2024) 12 DEL CK 2127
Motor Vehicles Act, 1908-Section 173CPC-Order V Rule 20
High Courts06 Dec 2024Disposed Of
Roshan Lal & Anr. Vs Naresh Chand & Ors.
Delhi High Court · (2024) 12 DEL CK 2129
Code of Civil Procedure, 1908-Section 115, 47, 151, Order IX Rule 7, IX Rule 13
High Courts06 Dec 2024Allowed
Dinesh Kumar Dabas & Anr. Vs Tilak Raj
Delhi High Court · (2024) 12 DEL CK 2130
Code of Civil Procedure, 1908-Section 115, 151, Order XXXIX Rule 1 & 2, XII Rule 6Contract Act, 1872-Section 74
High Courts06 Dec 2024Dismissed
Indraprastha Logistics Private Limited Vs Naveen Kumar & Ors.
Delhi High Court · (2024) 12 DEL CK 2131
Motor Vehicles Act, 1988-Section 173, 185IPC-Section 279, 338
High Courts06 Dec 2024Disposed Of
UPSRTC Vs Smt. Arti Devi & Ors.
Delhi High Court · (2024) 12 DEL CK 2132
Motor Vehicles Act, 1988-Section 173
High Courts06 Dec 2024Disposed Of
Shriram General Insurance Co Ltd Vs Hardan Yadav & Ors.
Delhi High Court · (2024) 12 DEL CK 2133
Motor Vehicles Act, 1988-Section 173, 166/140, 122/177Indian Penal Code, 1860-Sections 279/337/304A