High Courts09 Dec 2024Allowed
Vijay Singh Malik Vs Naresh Kumar & Anr.
Delhi High Court · (2024) 12 DEL CK 2191
Motor Vehicles Act, 1908-Section 173IPC-Section 279/338
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 943 of 6,586
High Courts09 Dec 2024Allowed
Vatsal Sareen Vs Chander Prakash & Ors.
Delhi High Court · (2024) 12 DEL CK 2190
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code, 1860-Sections 279, 338
High Courts09 Dec 2024Disposed Of
Royal Sundaram General Insurance Co Ltd Vs Pradeep Kumar & Ors.
Delhi High Court · (2024) 12 DEL CK 2187
Motor Vehicles Act, 1988-Section 173, 166, 140
High Courts09 Dec 2024Disposed Of
Sh Mukesh Nagar Vs Govt Of Nct Of Delhi Acting Through Its Land Acquisition Collector East & Ors.
Delhi High Court · (2024) 12 DEL CK 2231
Constitution of India-Article 226
High Courts09 Dec 2024Dismissed
Bhavya Chabbra & Anr. Vs Badminton Association Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1599
High Courts09 Dec 2024
Just Click Travels Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2262
Central Excise Act, 1944-Section 35F, 35-FFinance Act, 1994-Section 65(19), 65A, 65B(44), 66B, 66D, 67, 73(1)Income Tax Act, 1961-Section 194H
High Courts09 Dec 2024Allowed
Ajay Kumar Gulati Vs State Bank Of Bikaner & Jaipur (Now State Bank Of India) & Ors
Delhi High Court · (2024) 12 DEL CK 1559
Constitution of India-Article 226Bipartite Settlement dated 19.10.1966-Article 19.6 (e)
High Courts09 Dec 2024Disposed Of
Suncity Hi-Tech Infrastructures Private Limited Through Its Authorised Representative Ritesh Chauhan Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1557
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 406, 420, 120B
High Courts09 Dec 2024Dismissed
Bhoora Mohammad Vs Khakasha Bano & Ors
Delhi High Court · (2024) 12 DEL CK 0043
Code of Civil Procedure, 1908 — Section 100, Order 8 Rule 5Transfer of Property Act 1882 — Section 53A, 54Registration Act, 1908 — Section 17
High Courts09 Dec 2024Disposed Of
Jackson Square Aviation Ireland Limited Vs Assistant Commissioner Of Income Tax Circle Int Tax 2(1)(2) & Anr
Delhi High Court · (2024) 12 DEL CK 0042
Income Tax Act, 1961 — Section 143(3), 144(C), 144C(1), 144C(2)(b), 144C(3), 144C(15)(b)(i), 148A(b)
High Courts09 Dec 2024Dismissed
Kendriya Vidyalaya Sangathan Through Its Commissioner Vs T. Pritam
Delhi High Court · (2024) 12 DEL CK 0041
Constitution of India, 1950 — Article 226
High Courts09 Dec 2024Allowed
M/s Uppal Chadha Hi Tech Developers Pvt. Ltd Vs State Of N.C.T Of Delhi & Anr
Delhi High Court · (2024) 12 DEL CK 0040
Constitution of India, 1950 — Article 20, 20(2), 21, 226, 227Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 154, 320, 482
High Courts09 Dec 2024Dismissed
Suncity Hi Tech Infrastructures Private Limited Through Its Authorised Representative Ritesh Chauhan Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 12 DEL CK 0039
Bharatiya Nagarik Suraksha Sanhita, 2023 — Section 528Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts09 Dec 2024Dismissed
Bhavya Chabbra & Anr Vs Badminton Association Of India & Ors
Delhi High Court · (2024) 12 DEL CK 0029
High Courts09 Dec 2024Dismissed
Delhi State Industrial And Infrastructure Development Corporation Ltd Vs Aghum Bahl & Anr
Delhi High Court · (2024) 12 DEL CK 0028
Limitation Act, 1963 — Section 5
High Courts09 Dec 2024Disposed Of
Waterotor Energy Technologies Inc Vs Union Of India & Anr
Delhi High Court · (2024) 12 DEL CK 0027
Patents Act, 1970 — Section 21(1)
High Courts09 Dec 2024Disposed Of
Lechamps (Sea) Pte Ltd Vs Ashish Gupta & Anr
Delhi High Court · (2024) 12 DEL CK 0026
Code of Civil Procedure, 1908 — Order 23 Rule 3Contempt of Courts Act, 1971 — Section 2, 10, 12, 12(5)
High Courts09 Dec 2024Disposed Of
Narendra Patil Vs Zubair Riaz Kamili & Ors
Delhi High Court · (2024) 12 DEL CK 0025
High Courts09 Dec 2024Disposed Of
Sh Mukesh Nagar Vs Govt Of Nct Of Delhi Acting Through Its Land Acquisition Collector East And Others
Delhi High Court · (2024) 12 DEL CK 0024
Constitution of India, 1950 — Article 226
High Courts09 Dec 2024Disposed Of
Anu Singh Vs Ankit Kumar Aggarwal
Delhi High Court · (2024) 12 DEL CK 0023