High Courts09 Dec 2024Allowed
M/S Thread And Needles & Anr. Vs Canara Bank & Anr.
Delhi High Court · (2024) 12 DEL CK 1872
Constitution of India-Article 12, 226Indian Contract Act, 1872-Section 171Transfer of Property Act-Section 58, 59, 60
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 942 of 6,586
High Courts09 Dec 2024Disposed Of
Sheoji Kumar Pathak Vs Ajay Suri
Delhi High Court · (2024) 12 DEL CK 1877
Constitution of India-Article 215Right to Information Act, 2005-Section 8, 2(h)Contempt of Courts Act, 1971-Section 2(b), 10, 11, 12
High Courts09 Dec 2024Disposed Of
Lechamps (Sea) Pte Ltd Vs Ashish Gupta & Anr.
Delhi High Court · (2024) 12 DEL CK 1878
Contempt of Courts Act, 1971-Sections 2, 10, 12, 12(5)Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts09 Dec 2024Disposed Of
B.P. Singh (Through Pairokar) Vs Central Bureau Of Investigation
Delhi High Court · (2024) 12 DEL CK 1934
Bharatiya Nagarik Suraksha Sanhita 2023-Section 430, 528Indian Penal Code, 1860-Section 120-B, 420Prevention of Corruption Act, 1988-Section 13(1)(d)
High Courts09 Dec 2024Disposed Of
Ado India Pvt. Ltd. Vs Ats Housing Private Limited
Delhi High Court · (2024) 12 DEL CK 1971
Code of Civil Procedure, 1908-Section 151, 152, 153, Order VI Rule 17Arbitration and Conciliation Act, 1996-Section 11(5), 33Motor Vehicles Act, 1988-Chapter XIII
High Courts09 Dec 2024Dismissed
Union Of India Through The General Manager & Ors. Vs Rakesh Kumar
Delhi High Court · (2024) 12 DEL CK 1964
Right to Information Act, 2005
High Courts09 Dec 2024Dismissed
Kendriya Vidyalaya Sangathan Through Its Commissioner Vs T. Pritam
Delhi High Court · (2024) 12 DEL CK 1954
Constitution of India-Article 226CCS (Redeployment of Surplus Staff) Rules 1990
High Courts09 Dec 2024Disposed Of
C.J. Arora Vs Punjab National Bank & Ors.
Delhi High Court · (2024) 12 DEL CK 2013
Constitution of India-Article 226New Bank of India Officer Employees (Discipline & Appeal) Regulations, 1982Punjab National Bank Officer Employees’ (Discipline and Appeal) Regulations, 1977-Regulation 6, 7, 7(1), 7(2)
High Courts09 Dec 2024Dismissed
State Vs Ramesh @ Bengali
Delhi High Court · (2024) 12 DEL CK 2029
IPC-Sections 393, 398, 392, 394, 397, 411, 34Arms Act-Sections 25, 27, 54, 59Criminal Procedure Code-Sections 313, 311, 378
High Courts09 Dec 2024Dismissed
Union Of India & Ors. Vs Lt. Col. Manvir Sharma Retd.
Delhi High Court · (2024) 12 DEL CK 2037
High Courts09 Dec 2024Disposed Of
Anil Kumar Vs Union Of India
Delhi High Court · (2024) 12 DEL CK 2058
High Courts09 Dec 2024Dismissed
Union Of India & Ors. Vs Ex Sgt Anil Sharma (Retd)
Delhi High Court · (2024) 12 DEL CK 2059
Constitution of India-Article 226
High Courts09 Dec 2024Disposed Of
Gopinathan T K Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 12 DEL CK 2060
High Courts09 Dec 2024Disposed Of
Pranav Kumar Vs Union Of India Through Ministry Of Railways & Ors.
Delhi High Court · (2024) 12 DEL CK 2061
High Courts09 Dec 2024
Yadav Exhibitors (P) Limited Vs Karur Vysya Bank Limited
Delhi High Court · (2024) 12 DEL CK 2062
High Courts09 Dec 2024Disposed Of
Amrit Lal Yadav & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2063
High Courts09 Dec 2024Disposed Of
United India Insurance Co. Ltd. Vs Tripta Khanna & Ors.
Delhi High Court · (2024) 12 DEL CK 2125
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 304-A, 337Code of Civil Procedure, 1908-Order XLI Rule 22
High Courts09 Dec 2024Dismissed
National Thermal Power Corporation Limited Vs Gammon India Limited
Delhi High Court · (2024) 12 DEL CK 2138
Code of Civil Procedure, 1908-Section 115, 47Arbitration Act, 1996-Section 34, 35, 36, 36(2), 36(3), 37Limitation Act, 1963-Article 136, 137, 136 of Schedule II
High Courts09 Dec 2024Dismissed
The Chairman, Rajasthan State Road Transport Corporation Vs Sanjay Mathur & Anr.
Delhi High Court · (2024) 12 DEL CK 2193
Motor Vehicles Act, 1988-Section 173
High Courts09 Dec 2024Disposed Of
Smt. Anita & Ors. Vs Sh. Anshu Lai Sharma & Ors.
Delhi High Court · (2024) 12 DEL CK 2192
Motor Vehicles Act, 1988-Section 173, Rule 15(iv)(v)(vii)(x), 177, 122, 66, 192AIndian Penal Code, 1860-Sections 283, 304-A