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Delhi High Court judgments

1,31,711 judgments · page 941 of 6,586

High Courts09 Dec 2024Dismissed

Rajiya Begum Vs Rekha & Anr.

Delhi High Court · (2024) 12 DEL CK 1726

Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), 25(B)(8), proviso to Section 25-B(8), sub-section (5)Indian Evidence Act, 1872-Section 116Transfer of Property Act
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High Courts09 Dec 2024Dismissed

State Vs Mohd Rashid

Delhi High Court · (2024) 12 DEL CK 1759

CrPC-Section 378(3), 164, 161, 311Protection of Children from Sexual Offences Act-Section 8, 29
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High Courts09 Dec 2024Allowed

Karnail Singh Cheema Vs State & Anr.

Delhi High Court · (2024) 12 DEL CK 1770

Code of Criminal Procedure, 1973-Sections 319, 300, 300(5), 398, 340, 397, 258, 227, 203, 204(4), 221(1), 220(1), 188Indian Penal Code, 1860-Sections 120B, 147, 148, 149, 323, 325, 427, 447, 506, 363, 366POCSO Act-Sections 3, 4
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High Courts09 Dec 2024Allowed

Govind Singh Vs State NCT Delhi

Delhi High Court · (2024) 12 DEL CK 1776

Indian Penal Code, 1860-Section 376(2)(n), 506, 376, 201, 308, 34, 375, 90Code of Criminal Procedure, 1973-Section 164, 91, 227, 228, 482
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High Courts09 Dec 2024Dismissed

Sh. Sivankutty Vs Smt. Harinder Kaur

Delhi High Court · (2024) 12 DEL CK 1793

Indian Penal Code-Sections 467, 471, 448Code of Civil Procedure, 1908-Order II Rule 2, VII Rule 2, VII Rule 11, Section 100, 103Limitation Act, 1963-Article 65
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