High Courts10 Dec 2024Dismissed
Santosh Jha & Anr. Vs Salma Deshmukh & Ors.
Delhi High Court · (2024) 12 DEL CK 2189
Code of Civil Procedure, 1908-Section 115, 151Specific Relief Act, 1963-Section 6
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Delhi High Court judgments
1,31,711 judgments · page 939 of 6,586
High Courts10 Dec 2024Disposed Of
Yogesh Sharma & Ors. Vs Durga Mandir Dharmik Trust & Ors.
Delhi High Court · (2024) 12 DEL CK 2188
Code of Civil Procedure, 1908-Section 115, Order IX Rule 7, VIII Rule 1
High Courts10 Dec 2024Dismissed
Sunil Kumar Jain Vs Anita Gupta & Anr.
Delhi High Court · (2024) 12 DEL CK 2186
Civil Procedure Code, 1908-Section 115, Order 9 Rule 13Limitation Act, 1963-Section 5
High Courts10 Dec 2024Disposed Of
Jagdish & Ors. Vs Om Pal Singh & Anr.
Delhi High Court · (2024) 12 DEL CK 2185
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 304A
High Courts10 Dec 2024Disposed Of
IFFCO Tokio General Insurance Co. Ltd. Vs Suraj Pal & Ors.
Delhi High Court · (2024) 12 DEL CK 2184
Motor Vehicles Act, 1988-Section 173, 166, 140Code of Civil Procedure, 1908-Order 41 Rule 22Indian Penal Code, 1860-Section 279, 337, 338
High Courts10 Dec 2024
Reliance General Insurance Co Ltd Vs Naveen Kumar & Ors.
Delhi High Court · (2024) 12 DEL CK 2183
Motor Vehicles Act, 1988-Section 173Employee's Compensation Act, 1923-Entry No. 19 in Part II of Schedule I
High Courts10 Dec 2024Allowed
Sh. Anil Kumar Vs New India Assurance Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 2182
Limitation Act-Section 5Motor Vehicle Act, 1988-Section 173, 185, 149 (1)IPC 1860-Section 279, 304-A, 304 (ii)
High Courts10 Dec 2024Dismissed
The Oriental Insurance Co. Ltd. Vs Sangita Mishra & Ors.
Delhi High Court · (2024) 12 DEL CK 2181
Motor Vehicle Act, 1988-Section 173IPC, 1860-Sections 279, 338, 304
High Courts10 Dec 2024Disposed Of
United Indian Insurance Co. Ltd. Vs Sourav Banerjee & Ors.
Delhi High Court · (2024) 12 DEL CK 2180
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Section 279, 337
High Courts10 Dec 2024
The New India Assurance Company Ltd Vs Karu Yadav & Anr.
Delhi High Court · (2024) 12 DEL CK 2178
Motor Vehicles Act, 1988-Section 173Code of Civil Procedure, 1908-Section 151
High Courts10 Dec 2024
The Oriental Insurance Co. Ltd. Vs Aarti Gautam & Ors.
Delhi High Court · (2024) 12 DEL CK 2177
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Sections 279, 304-A
High Courts10 Dec 2024Disposed Of
Gayatri Jain & Ors. Vs Sahil & Ors.
Delhi High Court · (2024) 12 DEL CK 2176
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 338, 304A
High Courts10 Dec 2024Disposed Of
Reliance General Insurance Co. Ltd. Vs Bharat & Ors.
Delhi High Court · (2024) 12 DEL CK 2175
Motor Vehicles Act, 1988-Section 173Indian Penal Code-Section 279, 337, 338, 304A, 427
High Courts10 Dec 2024Disposed Of
M S Ciena Communications India Pvt Ltd. Vs The Principal Commissioner Of Customs Import & Ors.
Delhi High Court · (2024) 12 DEL CK 2226
Act of 1975-First ScheduleCustoms Act, 1962-Section 18(1)(c), 18, 18(1), 46, 50, 18(1-A), 18(2), 18(2)(a), 18(3), 28-AA, 28-AB, 27-A, 18(4), 18(5), 18(5)(a), 18(5)(b), 18(5)(c), 18(5)(d), 26Customs Tariff Act, 1985
High Courts10 Dec 2024
S.V. Vs State
Delhi High Court · (2024) 12 DEL CK 2228
Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 415, 528, 397Indian Penal Code-Sections 363, 376(2)(i), 376(2)(n), 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 326A, 166BProtection of Children from Sexual Offences Act, 2012-Sections 4, 6, 8, 10, 12
High Courts10 Dec 2024Disposed Of
Farida Aliyeva Vs Commissioner Of Customs
Delhi High Court · (2024) 12 DEL CK 2234
Constitution of India-Article 226Baggage Rules, 2016-Rule 3, Proviso to Rule 3, 4, 5, 6, Clause 5 of Annexure-ICustoms Act, 1962-Section 79
High Courts10 Dec 2024Dismissed
Amarjeet Singh Chatha Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1614
Cr.P.C.-Section 340, 156(3), 200, 195, 195(1)(b)(ii)IPC-Sections 172 to 188, 205 and 211
High Courts10 Dec 2024Dismissed
Nrupalbhai Narendrabhai Shah Vs State Of NCT Of Delhi
Delhi High Court · (2024) 12 DEL CK 1613
IPC-Sections 376, 506, 509, 376(2)(n)Code of Criminal Procedure, 1973-Sections 92, 155(2), 156(1), 161, 164, 227, 320, 482Constitution of India-Articles 226, 227
High Courts10 Dec 2024Dismissed
Sh. Gian Chand & Ors. Vs The State Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1612
IPC-Section 420SARFAESI Act, 2002-Section 13, 14RDB Act
High Courts10 Dec 2024Dismissed
Nrupalbhai Narendrabhai Shah Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1611
Code of Criminal Procedure, 1973-Section 92, 161, 164, 226, 227, 228, 239, 482Indian Penal Code-Section 376, 376(2)(n), 506, 509