High Courts30 Nov 2024Dismissed
Staff Selection Commission & Ors. Vs Mukesh Kumar Barwar
Delhi High Court · (2024) 11 DEL CK 2033
Constitution of India-Article 226Delhi Police (Appointment and Recruitment) Rules, 1980
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 953 of 6,586
High Courts30 Nov 2024Disposed Of
Union Of India & Ors. Vs Dev Yadav
Delhi High Court · (2024) 11 DEL CK 2025
High Courts30 Nov 2024Allowed
Staff Selection Commission & Ors. Vs Vineet Kumar
Delhi High Court · (2024) 11 DEL CK 1798
High Courts30 Nov 2024Allowed
Staff Selection Commissioner & Ors. Vs Neelam Rani & Anr.
Delhi High Court · (2024) 11 DEL CK 1786
High Courts29 Nov 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Sapna Enterprises Through Its Proprietor & Anr
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 3, 12Indian Stamp Act, 1899
High Courts29 Nov 2024Disposed Of
Pacific Development Corporation Ltd Vs DJT Realtors Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 2369
Arbitration and Conciliation Act, 1996-Section 11, 12, IVth Schedule
High Courts29 Nov 2024Disposed Of
Cremica Food Park Private Limited Vs M/s Trustable Foods India Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 2371
Arbitration and Conciliation Act, 1996-Section 11(6), 12, IVth Schedule
High Courts29 Nov 2024Disposed Of
Delhivery Limited Vs Vintage Furnitures
Delhi High Court · (2024) 11 DEL CK 2372
Arbitration and Conciliation Act, 1996-Section 11, 30, 12
High Courts29 Nov 2024Allowed
Software Technology Park Of India Vs Covenant Infosolutions Pvt. Ltd.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 9, 30(1), 12, IVth ScheduleIndian Stamp Act, 1899
High Courts29 Nov 2024Disposed Of
Pankaj Kapal Mehra Vs Union Of India & Anr.
Delhi High Court · (2024) 11 DEL CK 2241
Foreign Trade (Development and Regulation) Act, 1992-Section 8, 11, 11(2), 13, 14, 15Companies Act, 2013-Section 2(51), 2(94)Companies (Specification of Definitions Details) Rules, 2014-Section 2(k)
High Courts29 Nov 2024Dismissed
R B Seth Jessa Ram Hospital Bros Vs R B Seth Jessa Ram Hospital Workmen Union
Delhi High Court · (2024) 11 DEL CK 2153
CPC
High Courts29 Nov 2024Disposed Of
Ex Const Roshan Lal Vs Sh S L Thaosen IPS & Anr.
Delhi High Court · (2024) 11 DEL CK 2120
High Courts29 Nov 2024Disposed Of
Narinder Paul Kaushik & Ors. Vs Chief Secretary & Ors.
Delhi High Court · (2024) 11 DEL CK 2102
Constitution of India-Article 215, 226Contempt of Courts Act, 1971-Section 12Delhi Consumer Protection Rules, 1987-Rule 3(1)(b), 6(1)(b)
High Courts29 Nov 2024Disposed Of
P R Innovations Pvt Ltd Vs L G Electronics India Pvt Ltd
Delhi High Court · (2024) 11 DEL CK 2101
Commercial Courts Act, 2015Limitation Act, 1963-Section 5
High Courts29 Nov 2024Disposed Of
Jagdish Kumar & Ors. Vs State & Ors.
Delhi High Court · (2024) 11 DEL CK 2094
Code of Civil Procedure, 1908-Order IX Rule 7Limitation Act, 1908
High Courts29 Nov 2024Disposed Of
Insp Min Gajendra Kumar Vs Sandeep Kulharia
Delhi High Court · (2024) 11 DEL CK 2035
Contempt of Courts Act, 1972-Section 12Central Government General Pool Residential Accommodation Rules, 2017-Rule 54
High Courts29 Nov 2024Dismissed
Ex Ct Hardayal Yadav Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 2030
Constitution of India-Article 226Central Civil Services (Extraordinary Pension) Rules, 1939-Rule 3A(1)(a), Schedule-II
High Courts29 Nov 2024Dismissed
Rajinder Kumar Vs The State (Govt. Of NCT) Of Delhi & Anr.
Delhi High Court · (2024) 11 DEL CK 2004
Code of Criminal Procedure, 1973-Section 374(2), 428, 313IPC-Sections 394, 397, 392, 384, 411, 120B, 34Arms Act-Sections 25, 54, 59, 27
High Courts29 Nov 2024Dismissed
Bhagwan Singh Vs Union Of India & Ors.
Delhi High Court · (2024) 11 DEL CK 1999
High Courts29 Nov 2024Allowed
Deepak Chaudhary Vs State & Anr
Delhi High Court · (2024) 11 DEL CK 1918
Cr.P.C.-Section 482, 173, 197Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 3(1)(ix), 3(1)(q)SC and ST (Prevention of Atrocities) Rules, 1995-Rule 7