High Courts12 Dec 2024Dismissed
Dharam Pal Singh Rathor & Ors. Vs Krishan Kirpa Computer Industries Pvt Ltd
Delhi High Court · (2024) 12 DEL CK 2203
Code of Civil Procedure, 1908-Section 115, 47
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 934 of 6,586
High Courts12 Dec 2024Dismissed
Magma HDI General Insurance Co. Ltd. Vs Smt. Sudesh & Ors.
Delhi High Court · (2024) 12 DEL CK 2204
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 338, 304A
High Courts12 Dec 2024
Royal Sundaram General Insurance Co. Ltd. Vs Sunita & Ors.
Delhi High Court · (2024) 12 DEL CK 2209
Motor Vehicles Act, 1988-Section 173, 140, 166Indian Penal Code, 1860-Section 279, 304-A, 377, 304A
High Courts12 Dec 2024
Parveen Sagwan Vs Gulshan & Ors.
Delhi High Court · (2024) 12 DEL CK 2210
Motor Vehicle Act, 1988-Section 173, 166IPC, 1860-Section 279, 337, 338
High Courts12 Dec 2024Dismissed
National Insurance Co. Ltd. Vs Gurmeet Singh Chadha & Ors.
Delhi High Court · (2024) 12 DEL CK 2141
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1908-Section 279, 337, 338
High Courts12 Dec 2024Allowed
Raj Kumar Vs Sh. Jagga Singh & Ors.
Delhi High Court · (2024) 12 DEL CK 2142
Motor Vehicles Act, 1988-Section 173, 166IPC-Section 279/337
High Courts12 Dec 2024Allowed
State NCT Of Delhi Vs Anamul Ansari & Ors.
Delhi High Court · (2024) 12 DEL CK 2222
National Investigating Agency Act, 2008-Section 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 187Bharatiya Nyaya Sanhita, 2023-Section 61, 438
High Courts12 Dec 2024Disposed Of
Court On Its Own Motion Vs Ashish Kumar
Delhi High Court · (2024) 12 DEL CK 2240
Contempt of Courts Act
High Courts12 Dec 2024Dismissed
M/s. Indure Pvt. Ltd. Vs Aneja Construction (India) Ltd.
Delhi High Court · (2024) 12 DEL CK 1610
Arbitration & Conciliation Act, 1996-Section 31(1), 31(4), 31(5), 33, 34, 34(3)
High Courts12 Dec 2024Disposed Of
M/s Upgrid Solutions Private Limited & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 12 DEL CK 1602
Motor Vehicles Act, 1988Battery Waste Management Rules, 2022-Rule 3(k)Central Motor Vehicles Rules, 1989-Rule 47, 126
High Courts12 Dec 2024Disposed Of
Biplab Datta & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1596
Central Civil Services (Recognition of Service Associations) Rules, 1993-Rule 5, 5(b), 5(c), 5(d)(ii), 6, 7
High Courts12 Dec 2024Disposed Of
Sumit Bharana Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1582
Income Tax Act, 1961-Section 276B, 278B, 2(35), 278E, 278C, 279(2)Insolvency and Bankruptcy Code, 2016-Section 32A
High Courts12 Dec 2024Allowed
S A N Garments Manufacturing Private Limited Vs PR Commissioner Of Income Tax 7 & Anr
Delhi High Court · (2024) 12 DEL CK 1581
Income Tax Act, 1961-Sections 147, 148, 143(3), 69C, 246A, 132, 132A, Chapter XIX-ADirect Tax Vivad Se Vishwas Act, 2020-Sections 2(1)(a), 2(1)(o), 3, 4, 4(1), 5, 5(1), 5(2), 6Direct Tax Vivad Se Viswas Rules, 2020-Rule 7
High Courts12 Dec 2024Disposed Of
Yogender Mohan Rustagi Vs Assistant Commissioner Of Income Tax Central Circle 28 Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1580
Constitution of India-Article 226, 227Income Tax Act, 1961-Section 147, 148, 148A(b), 148A(d)
High Courts12 Dec 2024Dismissed
Vatsal Goswami Vs Delhi University Through Its Dean Admissions
Delhi High Court · (2024) 12 DEL CK 1579
Right to Information Act, 2005
High Courts12 Dec 2024Allowed
M/S Bharti Airtel Limited Vs Commissioner, CGST Appeals-1 Delhi
Delhi High Court · (2024) 12 DEL CK 1567
Central Goods and Services Tax Act, 2017-Section 10, 16, 17, 17(5), 17(5)(d), 18, 74Cenvat Credit Rules, 2004-Rule 2, 2(a)(A)(i), 2(a)(A)(iii), 2(k), 3(1)(i)General Clauses Act, 1897-Section 3(36)
High Courts12 Dec 2024Disposed Of
Karan Madhok & Anr. Vs Rakesh Yadav
Delhi High Court · (2024) 12 DEL CK 1553
High Courts12 Dec 2024Allowed
State Nct Of Delhi Vs Anamul Ansari & Ors
Delhi High Court · (2024) 12 DEL CK 0058
Constitution of India, 1950 — Article 21, 133(1), 134, 136, 226, 227Code of Civil Procedure, 1908 — Section 115Special Courts Act, 1979 — Section 11(1)
High Courts12 Dec 2024Dismissed
State Transport Authority And Anr Vs Pushpinder Singh Malik And Ors
Delhi High Court · (2024) 12 DEL CK 0051
Constitution of India, 1950 — Article 226
High Courts12 Dec 2024Disposed Of
Triveni Apartments Welfare Association Vs Ashwani Kumar Commissioner South Delhi Municipal Corporation & Ors
Delhi High Court · (2024) 12 DEL CK 0050