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Delhi High Court judgments

1,31,711 judgments · page 933 of 6,586

High Courts12 Dec 2024Dismissed

Jyoti Siwach Vs State & Ors.

Delhi High Court · (2024) 12 DEL CK 1972

Code of Criminal Procedure, 1973-Section 482, 251Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 141
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High Courts12 Dec 2024Dismissed

Jyoti Siwach Vs State & Ors.

Delhi High Court · (2024) 12 DEL CK 1970

Code of Criminal Procedure, 1973-Section 482, 251Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Negotiable Instruments Act, 1881-Section 138, 141
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High Courts12 Dec 2024Dismissed

Delhi Police & Ors. Vs Krishan Kumar

Delhi High Court · (2024) 12 DEL CK 1998

Indian Penal Code, 1860-Sections 420, 467, 468, 471, 120BDelhi Police (Punishment and Appeal) Rules, 1980-Rule 12, 12(a), Clauses (a) to (e)Constitution of India-Article 226
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High Courts12 Dec 2024Dismissed

Delhi Police & Anr. Vs Mahesh Singh

Delhi High Court · (2024) 12 DEL CK 1997

Delhi Police (Appointment & Recruitment) Rules-1980-Rule 9, 14, 5(c), 9(f)Tripura Recruitment RulesEx-Servicemen (Rules) 1979
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High Courts12 Dec 2024Dismissed

Satyendra Kumar Vs Union Of India & Anr.

Delhi High Court · (2024) 12 DEL CK 2002

Constitution of India-Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33, 57
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