High Courts13 Dec 2024Allowed
Harkesh Sharma Vs National Insurance Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 2149
Motor Vehicles Act, 1988-Section 173, 166, 140IPC-Section 279, 337
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 932 of 6,586
High Courts13 Dec 2024Disposed Of
Commissioner Of Income Tax Central II Vs Standard Farms Pvt. Ltd. & Anr.
Delhi High Court · (2024) 12 DEL CK 2239
CPC-Section 114, Order 47 Rule 1Income Tax Act, 1961-Chapter XIX-A, Section 245C(1), 245C(4), 245D(1), 245H, 245H(1), 245(1), 254H(1)
High Courts13 Dec 2024Disposed Of
Chetak Logistics Ltd Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2242
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168ADelhi Goods & Services Tax Act, 2017-Section 168A
High Courts13 Dec 2024Disposed Of
Keshavamurthy Ramaiah Vs Urological Society Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1621
Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2, Section 151Society Registration Act, 1860-Section 12Information Technology Act, 2000-Section 13
High Courts13 Dec 2024Dismissed
The Pr. Commissioner Of Income Tax - Central -1 Vs Capital Power Systems Ltd.
Delhi High Court · (2024) 12 DEL CK 2264
Income Tax Act, 1961-Section 260A, 132, 132(4), 148, 150, 150(1), 147, 143(3), 149, 153, 271C, Explanation 5 to Section 271CIndian Income Tax Act, 1922-Section 34
High Courts13 Dec 2024Dismissed
Indo Engineering Project Corporation Vs National Highways And Infrastructure Development Corporation Limited India
Delhi High Court · (2024) 12 DEL CK 1609
Arbitration & Conciliation Act-Section 9Constitution of India-Article 226, 14
High Courts13 Dec 2024Allowed
Lalli Devi & Ors. Vs Shriram Gen. Ins. Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 1561
Motor Vehicles Act, 1988-Section 173, 166 and 140Indian Penal Code, 1860-Sections 279/338/427/304-A
High Courts13 Dec 2024Disposed Of
Satish Kumar Vs State
Delhi High Court · (2024) 12 DEL CK 0045
Code of Criminal Procedure, 1973 — Section 313, 428Indian Penal Code, 1860 — Section 376, 376(2)(g), 451, 506
High Courts12 Dec 2024Allowed
Anchit Sachdeva & Anr. Vs Smt Sudesh Sachdeva & Ors.
Delhi High Court · (2024) 12 DEL CK 1701
Code of Civil Procedure, 1908-Order VII Rule 11, VI Rule 4Hindu Succession Act, 1956-Section 6, 8
High Courts12 Dec 2024Disposed Of
M/s Shushila Hospital Through Its Proprietor Ajit Singh Vs The District Magistrate / DC (North), District Appropriate Authority
Delhi High Court · (2024) 12 DEL CK 1735
Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994-Section 20(2)
High Courts12 Dec 2024Disposed Of
Arvind Shah & Anr. Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1736
High Courts12 Dec 2024Disposed Of
Wow Momo Foods Private Limited Vs Wow Chinese
Delhi High Court · (2024) 12 DEL CK 1857
Code of Civil Procedure, 1908-Order VIII Rule 10, 39 Rules 1 & 2, Section 151Commercial Courts, Commercial Division and Commercial Appellate Division of High Courts Act, 2015Intellectual Property Division Rules, 2022-Rule 27
High Courts12 Dec 2024Disposed Of
Arvind Shah Vs Union Of India & Anr
Delhi High Court · (2024) 12 DEL CK 1738
High Courts12 Dec 2024Disposed Of
Saksham Kumar Vs University Of Delhi & Anr.
Delhi High Court · (2024) 12 DEL CK 1791
Constitution of India-Article 14(4), 15(4), 16(4)
High Courts12 Dec 2024Allowed
Shamima Khatoon Vs State
Delhi High Court · (2024) 12 DEL CK 1820
Code of Criminal Procedure, 1973-Section 374, 313, 161Indian Penal Code-Section 302, 34Indian Evidence Act-Section 25, 27, 106
High Courts12 Dec 2024Dismissed
M/S Gyan Sales Corporation Vs Rajendra Prasad
Delhi High Court · (2024) 12 DEL CK 1829
Delhi Shops and Establishment Act 1954-Section 21(2)
High Courts12 Dec 2024Disposed Of
Sh Ankur Dabas Vs Delhi Development Author & Anr.
Delhi High Court · (2024) 12 DEL CK 1855
Constitution of India-Article 226, 12, 14Indian Contract Act, 1872-Section 73
High Courts12 Dec 2024Disposed Of
M/S Alpine Finlease Limited Vs Reserve Bank Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1854
Reserve Bank of India Act, 1934-Section 45-IA (6)
High Courts12 Dec 2024Disposed Of
Triveni Apartments Welfare Association Vs Ashwani Kumar Commissioner South Delhi Municipal Corporation & Ors.
Delhi High Court · (2024) 12 DEL CK 1853
High Courts12 Dec 2024Disposed Of
M/S United Cold Chain And Food Processing Ltd & Ors. Vs Canara Bank & Ors.
Delhi High Court · (2024) 12 DEL CK 1852