High Courts16 Dec 2024Dismissed
State Vs Santosh Yadav
Delhi High Court · (2024) 12 DEL CK 2235
Cr.P.C.-Section 378(1)IPC-Sections 363, 366, 376Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 6
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 930 of 6,586
High Courts16 Dec 2024Disposed Of
Courts On Its Own Motion In Re: Suicide Committed By Sushant Rohilla, Law Student Of I.P. University
Delhi High Court · (2024) 12 DEL CK 2241
High Courts16 Dec 2024Dismissed
Subhash Chander Bajaj (Since Deceased) Thr Lrs & Ors. Vs Inderjit Bajaj (Since Deceased) Thr Lrs & Ors.
Delhi High Court · (2024) 12 DEL CK 1623
Arbitration and Conciliation Act, 1996-Section 34, 37Registration Act, 1908
High Courts16 Dec 2024Disposed Of
Chandra Prakash Vs Insolvency And Bankruptcy Board Of India
Delhi High Court · (2024) 12 DEL CK 1598
Insolvency and Bankruptcy Code, 2016-Section 7, 220(2), 25(1), 28(1)(f), 28(1)(h)Insolvency and Bankruptcy Board of India (Insolvency Professionals) Regulations, 2016-Section 23B and Clauses 1, 2, 5, 9, 12, 13, 14 of the Code of Conduct (First Schedule)IBBI (Inspection and Investigation) Regulations, 2017-Regulation 13
High Courts16 Dec 2024Dismissed
Dr Amitabh Maini Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 1578
Master Plan for Delhi, 2021-Clause 4.4.3, 4.4.4Unified Building Bye-Laws, 2016Delhi Municipal Corporation Act, 1957-Section 336
High Courts16 Dec 2024Allowed
M/S G.S Industries Vs Commissioner Of Central Tax And GST, Delhi (West)
Delhi High Court · (2024) 12 DEL CK 1565
Central Goods and Services Tax Act, 2017-Section 107, 107(2), 107(12)CGST Rules, 2017-Rule 90(3)
High Courts16 Dec 2024Dismissed
Gurpreet Singh & Ors Vs Sunil Dutt & Anr
Delhi High Court · (2024) 12 DEL CK 0059
Code of Civil Procedure, 1908 — Section 96Delhi Rent Control Act, 1958 — Section 14(1)(a), 25B
High Courts16 Dec 2024Dismissed
Muzaz @ Azad Vs State (Govt. Of N.C.T Of Delhi)
Delhi High Court · (2024) 12 DEL CK 0057
Code of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 354B, 376(2)(i), 376(2)(n), 376AB, 506Protection of Children from Sexual Offences Act, 2012 — Section 5(l), 5(m), 6, 9(l), 9(m), 10, 11, 29
High Courts16 Dec 2024Dismissed
Prem Prakash Vs Union Of India & Ors
Delhi High Court · (2024) 12 DEL CK 0056
Constitution of India, 1950 — Article 226
High Courts16 Dec 2024Disposed Of
Forech India Pvt Ltd Vs Shri Inder Pal Singh Bindra Secretary Competition Commission Of India & Anr
Delhi High Court · (2024) 12 DEL CK 0055
Constitution of India, 1950 — Article 215, 226Code of Civil Procedure, 1908 — Order 47 Rule 1Contempt of Courts Act, 1971 — Section 2(b), 12
High Courts16 Dec 2024Disposed Of
Major Shubhra Verma Vs Lieutenant General Gurbirpal Singh
Delhi High Court · (2024) 12 DEL CK 0054
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 11(3)(a), 13(4), 14, 18
High Courts16 Dec 2024Disposed Of
M/s Kamdhenu Enterprises Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2024) 12 DEL CK 0053
Constitution of India, 1950 — Article 215Land Acquisition Act, 1894 — Section 4(1), 5, 5A, 6, 11, 17(1), 17(4)The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)
High Courts16 Dec 2024Dismissed
Yama Merajuddin Vs Usha Rathi & Anr
Delhi High Court · (2024) 12 DEL CK 0052
Code of Civil Procedure, 1908 — Section 96(3)Delhi Rent Control Act, 1958 — Section 50
High Courts13 Dec 2024Disposed Of
M/S Zillion Infraprojects Pvt. Ltd. Vs The Indure Private Ltd.
Delhi High Court · (2024) 12 DEL CK 1634
Arbitration and Conciliation Act, 1996-Section 11(4), 11(6), 9, 8, 11, 12Insolvency and Bankruptcy Code-Section 9, 8Indian Stamp Act, 1899
High Courts13 Dec 2024Disposed Of
M/S Mod Interiors Pvt Ltd Vs M/S Delhi State Industrial And Infrastructure Development Corporation Ltd (DSIIDC)
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 12Arbitration and Conciliation (Amendment) Act, 2015Indian Stamp Act, 1899
High Courts13 Dec 2024Disposed Of
JSW GMR Cricket Private Limited Vs Mother's Eye Production Pvt Ltd
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11(6), 3, 12, IVth Schedule
High Courts13 Dec 2024Disposed Of
Moneywise Financial Services Pvt Ltd Vs Jas Enterprises Through Its Proprietor Sh Dave Prakash Pradyman & Anr
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 12
High Courts13 Dec 2024Disposed Of
Ankit Mahanot Vs Ms Royalgolf Link City Projects Pvt Ltd
Delhi High Court · (2024) 12 DEL CK 1660
Arbitration and Conciliation Act, 1996-Section 9, 17, 12, IVth Schedule
High Courts13 Dec 2024Allowed
Jasram & Ors. Vs Union Of India & Anr.
Delhi High Court · (2024) 12 DEL CK 1797
Code of Civil Procedure-Section 146, 151, Order 21 Rule 13, 21 Rule 16, 21 Rule 58, 22 Rule 4, 22 Rule 10, 22 Rule 15, 22 Rule 16, 22 Rules 1 & 3Indian Registration Act
High Courts13 Dec 2024Disposed Of
Sh. Lagadapati Madhusudhan Rao & Ors. Vs IDBI Bank Limited
Delhi High Court · (2024) 12 DEL CK 1851