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Delhi High Court judgments

1,31,711 judgments · page 929 of 6,586

High Courts16 Dec 2024Dismissed

Raja Jaswant Singh Vs Narcotics Control Bureau

Delhi High Court · (2024) 12 DEL CK 1811

Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 8, 22, 23, 29, 67, 37, 52A, 19, 24, 27-A, 21, 25Code of Criminal Procedure, 1973-Section 439MCOCA-Section 21(4)
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High Courts16 Dec 2024Dismissed

Muzaz @ Azad Vs State (Govt. Of N.C.T Of Delhi)

Delhi High Court · (2024) 12 DEL CK 1812

Protection of Children from Sexual Offences Act-Section 10 read with 9(l)/9(m), 6 read with 5(l)/5(m), 11, 29Indian Penal Code, 1860-Sections 376(2)(i)/376(2)(n)/354B/506/376ABCode of Criminal Procedure, 1973-Section 161, 164
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High Courts16 Dec 2024Disposed Of

M/s Kamdhenu Enterprises Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 12 DEL CK 1881

Constitution of India-Article 215Land Acquisition Act, 1894-Sections 3(b), 4, 4(1), 5, 5-A, 6, 6(1)(ii), 11, 17(1), 17(4), 23(1)The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Sections 3(c), 3(r), 11, 24(2)
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High Courts16 Dec 2024Dismissed

Sapan Dhawan Vs Des Raj Sethi

Delhi High Court · (2024) 12 DEL CK 2148

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 23 Rule 3Negotiable Instruments Act, 1881-Section 138, 76Limitation Act, 1963-Section 18
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High Courts16 Dec 2024

Satish Vs Vineet & Anr.

Delhi High Court · (2024) 12 DEL CK 2155

Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Section 279, 338
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