High Courts11 Dec 2024Allowed
Sunita Devi Vs South Delhi Municipal Corporation & Anr.
Delhi High Court · (2024) 12 DEL CK 1957
Constitution of India-Article 226Code of Civil Procedure, 1908-Section 11, 114, Order II Rule 2, II Rule 2(3), II Rule 26
COURT ARCHIVE
Delhi High Court judgments
1,31,711 judgments · page 936 of 6,586
High Courts11 Dec 2024Dismissed
Punjab National Bank & Ors. Vs S K Jain
Delhi High Court · (2024) 12 DEL CK 1951
Punjab National Bank Officers Employees (Discipline and Appeal) Regulations 1977-Regulation 6(3), 4(i), 6Constitution of India-Article 311(2)Evidence Act
High Courts11 Dec 2024Disposed Of
Kendriya Vidyalaya Sangathan & Ors. Vs Dr Arvind Kumar
Delhi High Court · (2024) 12 DEL CK 1995
High Courts11 Dec 2024Disposed Of
Ashok Kumar Shrimali Vs UOI & Ors.
Delhi High Court · (2024) 12 DEL CK 2007
Constitution of India
High Courts11 Dec 2024Dismissed
Sunder Singh Bisht Vs The State Govt Of NCT Of Delhi
Delhi High Court · (2024) 12 DEL CK 2042
Cr.P.C.-Section 217, 311, 317IPC-Section 376, 354, 354A, 376(2)(i)(n), 506POCSO Act-Section 6, 8, 10, 33(5), 35(2)
High Courts11 Dec 2024Disposed Of
Union Of India & Ors. Vs Lt Col Harvinder Thakur Retd
Delhi High Court · (2024) 12 DEL CK 2065
High Courts11 Dec 2024Disposed Of
Pravesh Grewal Vs Union Of India & Ors.
Delhi High Court · (2024) 12 DEL CK 2068
Constitution of India-Article 226
High Courts11 Dec 2024Disposed Of
Navin Kumar & Ors. Vs Sashastra Seema Bal & Anr.
Delhi High Court · (2024) 12 DEL CK 2073
High Courts11 Dec 2024Dismissed
Ms. Ranjita Betarbet Vs Subir Banerjee
Delhi High Court · (2024) 12 DEL CK 2174
Civil Procedure Code, 1908-Section 115, 151, Order VII Rule 11, VII Rule 11(b)Limitation Act-Article 69, 110Maintenance and Welfare of Parents and Senior Citizens Act, 2008-Section 22(1)
High Courts11 Dec 2024Dismissed
Raksha Rani & Ors. Vs Jagdish Raj Saggar
Delhi High Court · 2023 INSC 1001
Code of Civil Procedure, 1908-Order VII Rule 11
High Courts11 Dec 2024
HDFC Ergo General Insurance Co. Ltd. Vs Raj Kumari & Ors.
Delhi High Court · (2024) 12 DEL CK 2195
Motor Vehicle Act, 1988-Section 173IPC 1860-Section 279, 304A
High Courts11 Dec 2024Disposed Of
Smt. Gaytri Devi & Ors. Vs The New India Assurance Co. Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 2196
Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 304A
High Courts11 Dec 2024Disposed Of
Sh Nepal Singh Koli Vs Sh Mukesh Chand & Anr.
Delhi High Court · (2024) 12 DEL CK 2197
Motor Vehicle Act, 1988-Section 173IPC-Sections 279, 338, 427
High Courts11 Dec 2024Disposed Of
Manisha Vs Mukesh Chand & Anr.
Delhi High Court · (2024) 12 DEL CK 2198
Motor Vehicle Act, 1988-Section 173Workman Compensation ActIPC-Section 279, 338, 427
High Courts11 Dec 2024Allowed
Smt Nirmala & Anr. Vs Amit Kumar & Ors.
Delhi High Court · (2024) 12 DEL CK 2199
Motor Vehicles Act, 1988-Section 173, 166, 140Indian Penal Code, 1860-Sections 279, 338, 304A
High Courts11 Dec 2024Allowed
Mrs. Vandana Vs National Insurance Co Ltd & Ors.
Delhi High Court · (2024) 12 DEL CK 2200
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Motor Vehicles Act, 1988-Section 173, 166, 140
High Courts11 Dec 2024Disposed Of
Smt Rajbala Vs Mukesh Chand & Anr.
Delhi High Court · (2024) 12 DEL CK 2201
Motor Vehicle Act, 1988-Section 173Workmen's Compensation Act, 1923IPC, 1860-Sections 279, 338, 427
High Courts11 Dec 2024Allowed
Kamal Singh & Ors. Vs SBI General Ins Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 2205
Motor Vehicles Act, 1988-Section 173, 140, 163A, 163, 166Workmen’s Compensation Act, 1923 (8 of 1923)
High Courts11 Dec 2024Disposed Of
Bhojraj Vs Sh. Dharamvir & Ors.
Delhi High Court · (2024) 12 DEL CK 2206
Motor Vehicles Act, 1988-Section 173
High Courts11 Dec 2024Allowed
Devika Alias Devika Bhadola & Ors. Vs United India Insurance Co. Ltd. & Ors.
Delhi High Court · (2024) 12 DEL CK 2207
Motor Vehicles Act, 1988-Section 173