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Delhi High Court judgments

1,30,494 judgments · page 895 of 6,525

High Courts31 Jan 2025Dismissed

Rajender Vs Mohd Mobin & Ors.

Delhi High Court · (2025) 01 DEL CK 2292

Limitation Act-Section 5Indian Penal Code, 1860-Sections 279, 337, 338, 304AMotor Vehicles Act, 1988-Section 166(4), 3, 181
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High Courts31 Jan 2025

Sun Pharmaceutical Industries Ltd. Vs Income Tax Officer & Anr.

Delhi High Court · (2025) 01 DEL CK 2196

Income Tax Act, 1961-Section 4, 4(1), 9(1)(v), 9(1)(vii)(b), 28, 36, 36(1)(iii), 37, 57(iii), 115P, 115S, 115WD, 115WE, 115WF, 115WG, 115WH, 115WJ, 115WK, 119, 119(1), 119(2), 139, 143, 143(1), 144, 147, 148, 154, 155, 158BFA, 192, 195, 200, 200(3), 201(1A), 203, 210, 211, 234A, 234B, 234C, 234E, 237, 239, 239(2), 240, 244A, 248, 264, 264(1), 270A, 271, 271C, 271CA, 273, 279(2)Companies Act, 1956Wealth-tax Act, 1957
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High Courts31 Jan 2025Dismissed

Rajender Vs Mohd Mobin & Ors.

Delhi High Court · (2025) 01 DEL CK 1954

Limitation Act-Section 5Indian Penal Code, 1860-Sections 279, 337, 338, 304AMotor Vehicles Act, 1988-Section 166(4), 3, 181
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High Courts30 Jan 2025

Raje Singh Rawat & Anr Vs GNCT Of Delhi & Ors

Delhi High Court · (2025) 01 DEL CK 2042

Letters Patent Act, 1866-Clause XMaintenance and Welfare of Parents and Senior Citizens Act, 2007Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22
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High Courts30 Jan 2025

Capsave Finance Limited Vs Union Of India & Ors.

Delhi High Court · (2025) 01 DEL CK 2078

Reserve Bank of India Act, 1934-Section 45-IE(1), 45-IE(2)Insolvency and Bankruptcy (Insolvency and Liquidation Proceedings of Financial Service Providers and Application to Adjudicating Authority) Rules, 2019
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