High Courts03 Feb 2025Dismissed
Udaiveer & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 02 DEL CK 1057
Constitution of India, 1950 - Article 14, 21, 226, 300ALimitation Act, 1963 - Article 112
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 894 of 6,525
High Courts03 Feb 2025Disposed Of
Ram Gopal Goswami Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 02 DEL CK 1076
Constitution of India, 1950 - Article 226Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 528
High Courts03 Feb 2025Allowed
Marfing Tamang @ Maaina Tamang Vs State (Nct Of Delhi)
Delhi High Court · (2025) 02 DEL CK 1074
Constitution of India, 1950 - Article 22(1)Code of Criminal Procedure, 1973 - Section 50, 57, 164, 482Indian Penal Code, 1860 - Section 34, 109, 120B, 328, 342, 344, 365, 368, 370, 370(A), 372, 373, 376, 406, 498A
High Courts03 Feb 2025Disposed Of
Nitin Kumar Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 02 DEL CK 1072
Constitution of India, 1950 - Article 21, 22(1)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Indian Penal Code, 1860 - Section 354C, 376, 385
High Courts03 Feb 2025Disposed Of
Dr. Suraj Munjal Vs Sandeep S. Meshram & Anr
Delhi High Court · (2025) 02 DEL CK 1071
High Courts03 Feb 2025Dismissed
Ms. N S Vs State And Anr
Delhi High Court · (2025) 02 DEL CK 1068
Code of Criminal Procedure, 1973 - Section 164, 482Indian Penal Code, 1860 - Section 354(B), 451, 509
High Courts03 Feb 2025Dismissed
National Insurance Co. Ltd Vs Naresh Gupta
Delhi High Court · (2025) 02 DEL CK 1067
Motor Vehicles Act, 1988 - Section 173
High Courts03 Feb 2025Allowed
Novateur Electrical & Digital Systems Pvt Ltd Vs V Guard Industries Ltd
Delhi High Court · (2025) 02 DEL CK 1066
Code of Civil Procedure, 1908 - Section 151, Order 11 Rule 1(3)Order 11 Rule 1(4), Order 11 Rule 1(5), Order 11 Rule 1(10)
High Courts03 Feb 2025Dismissed
Asma Parveen Vs Municipal Corporation Of Delhi & Ors
Delhi High Court · (2025) 02 DEL CK 1065
Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1
High Courts03 Feb 2025Dismissed
Dr Pradeep Mishra Vs Union Of India And Ors
Delhi High Court · (2025) 02 DEL CK 1064
Constitution of India, 1950 - Article 226
High Courts03 Feb 2025Dismissed
Shri Pappu Pathak Vs M S Bansal Brothers Industries
Delhi High Court · (2025) 02 DEL CK 1063
Constitution of India, 1950 - Article 226, 227
High Courts03 Feb 2025Disposed Of
Delhi State Legal Services Authority Dslsa) Vs Smt. Durgawanti & Ors
Delhi High Court · (2025) 02 DEL CK 1062
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 161, 357A, 357A(1), 357A(3), 357A(4)Indian Penal Code, 1860 - Section 279, 304A
High Courts03 Feb 2025Dismissed
Ram Singh Saini Vs Delhi Development Authority
Delhi High Court · (2025) 02 DEL CK 1059
Constitution of India, 1950 - Article 226Public Premises (Eviction of Unauthorized Occupants) Act, 1971 - Section 4, 4(2)(b)(i)
High Courts31 Jan 2025
Pr. Commissioner Of Income Tax -21 Vs M/S. Remfry & Sagar
Delhi High Court · (2025) 01 DEL CK 2285
Advocates Act, 1961-Section 49(1)(ah)Bar Council of India RulesIncome Tax Act, 1961-Section 37, 37(1), Explanation 1 to Section 37, Explanation 1 to Section 37(1)
High Courts31 Jan 2025
G L Sagar Vs EDCIL (India) Ltd & Anr
Delhi High Court · (2025) 01 DEL CK 2286
ED.CIL's (Conduct, Discipline and Appeal) Rules, 2003-Rule 4(2), 4.1(ii), 4.1(iii), 5(5), 5(9), 5(18), 5(20), 5(22), 9, 24, 25, 32ED.CIL's (Conduct, Discipline and Appeal) Rules, 2008-Rule 34Constitution of India-Article 309, 311(2)
High Courts31 Jan 2025
Krishan Kumar & Anr. Vs Shakuntla Agency Pvt Ltd
Delhi High Court · (2025) 01 DEL CK 2287
Arbitration and Conciliation Act, 1996-Section 34, 21, 75, 81
High Courts31 Jan 2025
Union Of India & Ors. Vs Suresh Kumar
Delhi High Court · (2025) 01 DEL CK 2288
CCS (Pension) Rules, 1972-Rule 71Income Tax Act, 1961CCS (Leave) Rules
High Courts31 Jan 2025
M/S Segrow Bio Technics India Private Limited Vs M/S Affordable Infrastructure And Housing Projects Private Limited
Delhi High Court · (2025) 01 DEL CK 2289
Arbitration and Conciliation Act, 1996-Section 37(2)(b), 37(2), 37, 17, 17(1)(ii), 9, 5CPC-Order 39 Rules 1 and 2
High Courts31 Jan 2025
Mr. Girdhar Tolani Vs Mr. Satbhushan Arora
Delhi High Court · (2025) 01 DEL CK 2290
High Courts31 Jan 2025
State Vs Sudhir Phagaat
Delhi High Court · (2025) 01 DEL CK 2291
Indian Penal Code, 1860-Section 279, 337, 338Code of Criminal Procedure, 1973-Section 378(3), 378(5), 251