High Courts29 Jan 2025
M/s. Mak Control And Systems Pvt. Ltd. Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 2046
Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments
1,30,494 judgments · page 897 of 6,525
High Courts29 Jan 2025
M Joseph Louis Aloysius Vs The Institute Of Chartered Accountants Of India & Ors.
Delhi High Court · (2025) 01 DEL CK 2081
Chartered Accountants Act, 1949-Section 21A, Clause (2) of Part IV of the First ScheduleNegotiable Instruments Act, 1881-Section 138
High Courts29 Jan 2025
Shri Ram Singh Vs Sh Anish Dayal Singh & Ors.
Delhi High Court · (2025) 01 DEL CK 2084
High Courts29 Jan 2025
Bhagwat Prasad Sharma & Anr. Vs Satish Kumar & Anr.
Delhi High Court · (2025) 01 DEL CK 2087
High Courts29 Jan 2025
Shriram General Insurance Co Ltd Vs Shabir & Ors
Delhi High Court · (2025) 01 DEL CK 1959
Motor Vehicles Act, 1988-Section 168, 173
High Courts29 Jan 2025
Dhanpal Singh Vs Shivraj Singh
Delhi High Court · (2025) 01 DEL CK 1961
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Order VII Rule 11
High Courts29 Jan 2025
Smt Anju Gulla & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 01 DEL CK 1970
National Highways Authority of India Act, 1988-Section 16(1)Constitution of India-Article 226, 226(1), 226(2), 227CrPC-Section 174
High Courts29 Jan 2025
M/S PJ International Vs M/S Sunder Lal Jain Charitable Eye Hospital
Delhi High Court · (2025) 01 DEL CK 1984
Delhi Rent Control Act, 1958-Section 14(1)(e), 14(6), 19, 25-B, 25-B(8)Limitation Act, 1963-Article 58, 113, 137, Section 5Limitation Act, 1908-Article 181
High Courts29 Jan 2025
Smt. Savitri Devi Vs Smt. Saraswati Devi
Delhi High Court · (2025) 01 DEL CK 1994
High Courts29 Jan 2025
Mohd Shabeer Vs Govt. Of NCT & Ors.
Delhi High Court · (2025) 01 DEL CK 1996
Constitution of India-Article 12, 226 and 227Code of Civil Procedure, 1908-Section 141, Order I Rule 8, XXII Rule 1, XXII Rule 3(1), XXII Rule 3(2), XXII Rule 9(1), XXII Rule 9(2), XXII Rule 9(3)Limitation Act, 1963-Section 5, Article 120 of Schedule 1(A)
High Courts29 Jan 2025Allowed
Sandeep Gupta Vs Union Of India And Ors
Delhi High Court · (2025) 01 DEL CK 1779
Central Civil Services (Pension) Rules, 1972 - Section 48, 56(k)
High Courts29 Jan 2025Disposed Of
Staff Selection Commission & Ors Vs Naveen Chauhan
Delhi High Court · (2025) 01 DEL CK 1798
High Courts29 Jan 2025Disposed Of
Sachin Vs Nitesh Kumar Mishra
Delhi High Court · (2025) 01 DEL CK 1807
High Courts29 Jan 2025Disposed Of
Smt. Savitri Devi Vs Smt. Saraswati Devi
Delhi High Court · (2025) 01 DEL CK 1806
High Courts29 Jan 2025Dismissed
Manohar Singh Vs N.T.P.C. Ltd
Delhi High Court · (2025) 01 DEL CK 1805
Code of Criminal Procedure, 1973 - Section 200Indian Penal Code, 1860 - Section 191, 192, 193, 194, 195, 218
High Courts29 Jan 2025Disposed Of
Deepak & Ors Vs Union Of India & Ors
Delhi High Court · (2025) 01 DEL CK 1804
High Courts29 Jan 2025Dismissed
Vikash @ Pareek Vs State Govt. Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1786
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)
High Courts29 Jan 2025Disposed Of
Union Public Service Commission Vs Mukesh Kumar Rohilla & Ors
Delhi High Court · (2025) 01 DEL CK 1785
High Courts29 Jan 2025Dismissed
Om Prakash @ Fauji Vs State Govt Of Nct Of Delhi
Delhi High Court · (2025) 01 DEL CK 1784
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 18, 29, 37, 37(1)(b)