High Courts20 Jul 2026Disposed Of
Ravinder Ahuja And Anr. & Anr. Vs M/S Bhagat Ram Om Prakash Agro Pvt Ltd.
Delhi High Court · (2026) 07 DEL CK 0222
Arbitration and Conciliation Act, 1996-Section 11(6), 12
COURT ARCHIVE
Delhi High Court judgments
1,14,574 judgments · page 82 of 5,729
High Courts17 Jul 2026
Baptist Union Of North India (Regd.) & Anr. Vs Director Of Education & Ors.
Delhi High Court · (2026) 07 DEL CK 0816
Delhi School Education Act, 1973Delhi School Education Rules, 1973-Rule 96, 96(3)Constitution of India-Article 30(1)
High Courts17 Jul 2026Allowed
Sumiti Kaur Vs State Of (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0895
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 61, 37
High Courts17 Jul 2026
Sumitra Vs Rajesh Kumar
Delhi High Court · (2026) 07 DEL CK 1042
Code of Civil Procedure, 1908-Section 96, Order VII Rule 7, XLI Rule 33Code of Criminal Procedure, 1973-Section 156(3)Specific Relief Act, 1963-Section 16(c), 20, 20(3), 21, 21(5), 22, 22(1)(a), 22(1)(b), 22(2), 23
High Courts17 Jul 2026
Ravinder Soni & Ors. Vs Sanatan Dharam Sabha Hari Mandir (Regd.) & Ors.
Delhi High Court · (2026) 07 DEL CK 1044
Code of Civil Procedure, 1908-Section 100, 91Delhi Municipal Corporation Act, 1957-Section 477, 478, 343, 344, 345ASpecific Relief Act, 1963-Section 41(j)
High Courts17 Jul 2026
State Vs Ashish Kumar
Delhi High Court · (2026) 07 DEL CK 1046
Code of Criminal Procedure, 1973-Section 377(3), 313Indian Penal Code, 1860-Section 392, 394, 307, 294
High Courts17 Jul 2026Allowed
Niwas Surender Kumar & Co & Anr. Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 1143
Railways Act, 1989-Section 106, 93, 93(a), 93(f), 98, 65Railways Act, 1890-Section 73, 74
High Courts17 Jul 2026
Ashok Kumar & Ors. Vs Prem Nath
Delhi High Court · (2026) 07 DEL CK 1144
Code of Civil Procedure, 1908-Order XLI Rule 27, Section 96Right to Information Act, 2005
High Courts17 Jul 2026Partly Allowed
Shamsher Alam Vs State Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 1171
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code, 1860-Sections 300, 307, 361, 363, 366, 506Protection of Children from Sexual Offences Act, 2012-Sections 3, 5(m), 6
High Courts17 Jul 2026
State Govt Of Nct Of Delhi Vs Suraj @ Machhar
Delhi High Court · (2026) 07 DEL CK 1178
Code of Criminal Procedure, 1973-Section 378, 207, 209, 313(1)(b), 232, 235(1), 386(1)Indian Penal Code, 1860-Sections 392, 394, 397, 411 read with Section 34Indian Evidence Act, 1872-Section 154, 25
High Courts17 Jul 2026Allowed
Gaurav Vs State (NCT Of Delhi); Praveen Kumar @ Pankaj Vs State (GNCT Delhi)
Delhi High Court · (2026) 07 DEL CK 1179
Code of Criminal Procedure, 1973-Section 374(2), 482, 207, 209, 313(1)(b), 232, 154, 161, 162, 164, 235(1)Indian Penal Code, 1860-Section 365, 376D, 323, 506, 392, 34, 366, 367, 411, 376, 375, 90Indian Evidence Act-Section 114A, 113A, 113B, 145
High Courts17 Jul 2026
Venessa Beumont Vs State & Ors
Delhi High Court · (2026) 07 DEL CK 1268
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Sections 419, 420, 468, 471 read with Section 34
High Courts17 Jul 2026
Anil Kumar & Ors. Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 1218
Constitution of India-Article 226Factories Act, 1948-Section 2(m), 52, 53, 61Industrial Employment (Standing Orders) Act, 1946
High Courts17 Jul 2026
M/S Kumar Infratech And Construction Pvt Ltd Vs All India Institute Of Medical Sciences Bhopal & Anr.
Delhi High Court · (2026) 07 DEL CK 1259
Code of Civil Procedure, 1908-Section 151
High Courts17 Jul 2026
National Highways Authority Of India Vs Soma Enterprises Ltd.
Delhi High Court · (2026) 07 DEL CK 1261
Arbitration and Conciliation Act, 1996-Section 34
High Courts17 Jul 2026
Lifestyle Buildcon Pvt. Ltd. Vs Avery Free Wheel Pvt. Ltd.
Delhi High Court · (2026) 07 DEL CK 1262
High Courts17 Jul 2026
M/S Vatika Business Centres Private Limited Vs Good Food Trade Private Limited
Delhi High Court · (2026) 07 DEL CK 1263
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 12(2)
High Courts17 Jul 2026
Pankaj Prakash & Anr. Vs United India Insurance Company Limited & Anr.
Delhi High Court · (2026) 07 DEL CK 0750
Code of Civil Procedure, 1908-Section 114, Order XLVII, XLVII Rule 1Right to Information Act, 2005Constitution of India-Article 335
High Courts17 Jul 2026
Mukhtar Ahmed & Anr. Vs Mohd Farid
Delhi High Court · (2026) 07 DEL CK 0713
Delhi Rent Control Act, 1958-Section 25-B, 14(1)(e), 25B(8), 10(3)(iii)
High Courts17 Jul 2026
Rajesh Kumar & Anr. Vs Sanjeev Kumar
Delhi High Court · (2026) 07 DEL CK 0714
Delhi Rent Control Act, 1958-Section 25B(8), 25-B(8), 25B, 14(1)(e), 14(1)Code of Civil Procedure, 1908-Section 151