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Delhi High Court judgments

1,14,574 judgments · page 83 of 5,729

High Courts17 Jul 2026Dismissed

Anurag Vs State

Delhi High Court · (2026) 07 DEL CK 0499

Code of Criminal Procedure Court, 1973-Sections 401, 482, 161, 164Indian Penal Code, 1860-Sections 376/377, 376(2)(n)/377, 376
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High Courts17 Jul 2026Disposed Of

Vandana Aggarwal Vs Pratik Goyal & Ors.

Delhi High Court · (2026) 07 DEL CK 0500

Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005-Section 12, 29, 3
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High Courts16 Jul 2026Allowed

Raju Vs State

Delhi High Court · (2026) 07 DEL CK 1200

Code of Criminal Procedure, 1973-Section 374(2), 207, 313(1)(b), 232, 235(1)Indian Penal Code, 1860-Sections 392, 397, 411, 390, 34Arms Act-Sections 25, 27
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High Courts16 Jul 2026

Jagdish Chander Vs State

Delhi High Court · (2026) 07 DEL CK 1154

Prevention of Corruption Act, 1988-Section 7, 13(i)(d), 13(2), 20, 13Cr.P.C.-Section 313Evidence Act
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High Courts16 Jul 2026

Pankaj Kumar Vs State

Delhi High Court · (2026) 07 DEL CK 1166

Indian Penal Code, 1860-Section 376, 511, 354, 375Code of Criminal Procedure, 1973-Section 313, 164, 428Indian Evidence Act
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