High Courts24 Apr 2025Disposed Of
Brushman India Ltd Vs M/S Framework Interiors
Delhi High Court · (2025) 04 DEL CK 1062
Code of Civil Procedure, 1908 - Order 21 Rule 41
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Delhi High Court judgments
1,29,596 judgments · page 808 of 6,480
High Courts24 Apr 2025Disposed Of
Shiv Raj Singh Vs Preeti Jain
Delhi High Court · (2025) 04 DEL CK 1061
Constitution of India, 1950 - Article 227
High Courts24 Apr 2025Disposed Of
Harjeet Singh & Anr Vs Ansal Plaza Owners Welfare Association (Through Its Secretary) & Ors
Delhi High Court · (2025) 04 DEL CK 1060
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts24 Apr 2025Disposed Of
Glenmark Pharmaceuticals Limited & Anr Vs Union Of India & Anr
Delhi High Court · (2025) 04 DEL CK 1059
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 26A, 28B
High Courts24 Apr 2025Disposed Of
Saleem Ahmad Vs Sudarshan Kumar Joshi & Anr
Delhi High Court · (2025) 04 DEL CK 1058
High Courts23 Apr 2025Disposed Of
Smt. Vandana Dixit & Anr. Vs Shri Kumar Sambhav Mishra & Ors.
Delhi High Court · (2025) 04 DEL CK 2152
Code of Civil Procedure, 1908-Order VII Rules 7 and 11, XII Rule 6, VII Rule 11, VII Rule 11(d), VII Rule 2, II Rule 2Hindu Succession Act, 1956
High Courts23 Apr 2025Disposed Of
Mona Luthra & Anr. Vs Smt Harpreet Kaur Madan & Anr.
Delhi High Court · (2025) 04 DEL CK 2172
Code of Civil Procedure, 1908-Order VII Rule 11Hindu Succession Act, 1956-Section 15
High Courts23 Apr 2025
Madhu Nahar Vs Jagjit Kaur Anand
Delhi High Court · (2025) 04 DEL CK 2167
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d), 7 Rule 12, 10Limitation Act, 1963-Article 113 of Schedule 1Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 34
High Courts23 Apr 2025Dismissed
Ram Kishan Vs Delhi Development Authority
Delhi High Court · (2025) 04 DEL CK 2206
Land Acquisition Act, 1894-Section 4, 6, 11, 16, 17(1)Delhi Reforms Act, 1954
High Courts23 Apr 2025Disposed Of
Javed Malik Vs Samson Fredric (Deceased) Thr Lrs & Anr
Delhi High Court · (2025) 04 DEL CK 2211
CPC-Order IX Rule 13, Section 151
High Courts23 Apr 2025Disposed Of
Gulf Oil Corporation Ltd Vs Delhi Development Authority & Anr
Delhi High Court · (2025) 04 DEL CK 2315
High Courts23 Apr 2025Dismissed
Jyoti Behl Vs Karan Jain & Anr.
Delhi High Court · (2025) 04 DEL CK 2310
High Courts23 Apr 2025Disposed Of
Tanuj Dhawan Vs Sonica Singhi
Delhi High Court · (2025) 04 DEL CK 2309
Hindu Marriage Act, 1955-Section 26
High Courts23 Apr 2025Disposed Of
Sunmeet Singh Vs Divyank Bose & Ors.
Delhi High Court · (2025) 04 DEL CK 2308
CPC-Order XV-A, XV-A(2)
High Courts23 Apr 2025Dismissed
Jitendra Sharma Vs Geetika Sharma
Delhi High Court · (2025) 04 DEL CK 2302
High Courts23 Apr 2025Dismissed
Ayodhya Singh Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2275
Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124-A
High Courts23 Apr 2025Allowed
Anju Tomar & Ors. Vs State NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2273
Code of Civil Procedure, 1908-Section 104, Order XLIII Rule 1(A), IX Rule 9Limitation Act-Section 5
High Courts23 Apr 2025Disposed Of
Shivraj Sharma Vs Consortium Of National Law Universities & Ors.
Delhi High Court · (2025) 04 DEL CK 2329
Constitution of India-Article 226, 21Indian Contract Act, 1872-Section 2(h)
High Courts23 Apr 2025Disposed Of
National Enterprises Through Proprietor Sakil Saifi Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2422
Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
High Courts23 Apr 2025Dismissed
Union Of India & Ors. Vs Ashish Dhiman
Delhi High Court · (2025) 04 DEL CK 2423
Railway Services (Pension) Rules, 1993-Rule 31, 32