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Delhi High Court judgments

1,29,596 judgments · page 810 of 6,480

High Courts22 Apr 2025Disposed Of

Anand Mehta Vs Director General Of Foreign Trade

Delhi High Court · (2025) 04 DEL CK 2173

Sick Industrial Companies (Special Provisions) Act, 1985-Section 15(1), 3(1)(o), 20(1), 15Foreign Trade (Development and Regulation) Act, 1992-Section 14, 17, 11(4), 16, 11(2), 11, 13, 17(3), 8Foreign Trade (Regulation) Rules, 1993-Rule 10, 13, 14
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High Courts22 Apr 2025Disposed Of

Tukaram Bhat Vs Director General Of Foreign Trade

Delhi High Court · (2025) 04 DEL CK 2163

Sick Industrial Companies (Special Provisions) Act, 1985-Section 3(1)(o), 15, 15(1), 20(1)Foreign Trade (Development and Regulation) Act, 1992-Section 8, 11, 11(2), 13, 14, 16, 17, 17(3)Foreign Trade (Regulation) Rules, 1993-Rule 10, 13, 14
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High Courts22 Apr 2025Dismissed

New Avantika CGHS Society Vs DDA

Delhi High Court · (2025) 04 DEL CK 2201

Code of Civil Procedure, 1908-Section 114Constitution of India-Article 166DDA (Disposal of Developed Nazul Land) Rules, 1981
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High Courts22 Apr 2025Dismissed

XXXXX Vs The State Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 04 DEL CK 2205

Bharatiya Nyaya Suraksha Sanhita, 2023-Section 528, 438(3)Indian Penal Code, 1860-Section 376, 328, 506Code of Criminal Procedure, 1973-Section 482, 483, 397, 397(1), 397(3), 401, 173, 173(2), 173(2)(i), 156(3), 170, 169
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High Courts22 Apr 2025Allowed

Narendra Goel & Anr. Vs C B I & Anr.

Delhi High Court · 2024 INSC 752

Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Sections 420, 467, 468, 471, 477A, 120BPrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
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