COURT ARCHIVE

Delhi High Court judgments

1,29,596 judgments · page 806 of 6,480

High Courts24 Apr 2025Dismissed

AI Employees Pensioners Welfare Association Vs Air India Limited & Ors.

Delhi High Court · (2025) 04 DEL CK 2160

Employee's Provident Fund And Miscellaneous Provision Act, 1952Constitution of India-Article 12, 226, Part III

High Courts24 Apr 2025Disposed Of

M/s. Unitas Foods Pvt. Ltd. Vs Mr. Gyanender

Delhi High Court · (2025) 04 DEL CK 2156

Industrial Disputes Act, 1947-Section 17-B

High Courts24 Apr 2025

Pankaj Arora Vs Mr Anil Kumar Bansal & Ors.

Delhi High Court · (2025) 04 DEL CK 2187

Code of Civil Procedure, 1908-Section 115, Order 7 Rule 10Commercial Courts Act, 2015-Section 8, 13Constitution of India-Article 227, 226

High Courts24 Apr 2025Dismissed

Union Of India Vs M/s GR-GAWA R(J.V.)

Delhi High Court · (2025) 04 DEL CK 1931

Arbitration and Conciliation Act, 1996-Section 34, 34(3)Civil Procedure Code-Section 151, Order XI Rule VI, XLI Rule 3Commercial Courts Act

High Courts24 Apr 2025Disposed Of

Pradhaan Air Express Pvt Ltd Vs Air Works India Engineering Pvt Ltd

Delhi High Court · 2024 INSC 532

Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12(2)Companies Act, 2013Companies Act, 1956

High Courts24 Apr 2025Disposed Of

M/S G And G Services Pvt. Ltd Vs New Delhi Municipal Council

Delhi High Court · (2025) 04 DEL CK 2249

Arbitration and Conciliation Act, 1996-Section 11(6), 11, 12 (2)Indian Stamp Act, 1899

High Courts24 Apr 2025Disposed Of

Murti Devi Vs State Consumer Dispute Redressal Commission & Anr.

Delhi High Court · (2025) 04 DEL CK 2303

High Courts24 Apr 2025Disposed Of

Shri Ganga Ram Sharma Vs Smt. Shashi Jain

Delhi High Court · (2025) 04 DEL CK 2299

High Courts24 Apr 2025Disposed Of

Saleem Ahmad Vs Sudarshan Kumar Joshi & Anr.

Delhi High Court · (2025) 04 DEL CK 2298

High Courts24 Apr 2025Dismissed

Smt. Parmeshwari Devi (Deceased) Through LRs Vs The State & Ors.

Delhi High Court · (2025) 04 DEL CK 2289

Indian Succession Act, 1925-Section 299, 63, 63(c), 53Indian Evidence Act, 1872-Section 68, 71CPC-Order XLI Rule 27, XLI Rule 27(1)(b)

High Courts24 Apr 2025Dismissed

Snehlata & Anr. Vs Union Of India

Delhi High Court · (2025) 04 DEL CK 2280

Railways Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123(b), 123(c), 124-A

High Courts24 Apr 2025

M/S The New India Assurance Co Ltd Vs Smt. Sukhpal Kaur & Ors.

Delhi High Court · (2025) 04 DEL CK 2271

Code of Civil Procedure, 1908-Order XLVII Rule 1Diplomatic and Consular Officers (Oaths and Fees) Act, 1948-Section 3Motor Vehicles Act, 1988-Section 169

High Courts24 Apr 2025Disposed Of

Mr. Harjeet Singh & Anr. Vs Ansal Plaza Owners Welfare Association (Through Its Secretary) & Ors.

Delhi High Court · (2025) 04 DEL CK 2270

Code of Civil Procedure, 1908-Order XLIII Rule 1(r), Section 151, XXXIX Rules 1 and 2

High Courts24 Apr 2025Dismissed

Union Of India Vs Inland World Logistics Pvt. Ltd

Delhi High Court · (2025) 04 DEL CK 2262

Arbitration and Conciliation Act, 1996-Section 34, 37Commercial Courts Act, 2015-Section 13

High Courts24 Apr 2025Disposed Of

Ram Dhar Singh Vs State NCT Of Delhi

Delhi High Court · (2025) 04 DEL CK 2257

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 365, 302, 392, 411, 201, 120B, 34, 79Madhya Pradesh Dasyu Prabhavit Kshetra Act-Section 11, 13

High Courts24 Apr 2025Dismissed

Pr. Commissioner Of Income Tax-7, Delhi Vs M/S Wrigley India Pvt. Ltd.

Delhi High Court · (2025) 04 DEL CK 2327

High Courts24 Apr 2025Allowed

Surya Manufacturing Private Limited Vs Assistant Commissioner Of Income Tax & Ors.

Delhi High Court · (2025) 04 DEL CK 2326

Income Tax Act, 1961-Section 148A(d), 143, 148Insolvency and Bankruptcy Code, 2016-Section 30

High Courts24 Apr 2025Dismissed

Staff Selection Commission (Hdqrs.) & Anr. Vs Neelam

Delhi High Court · (2025) 04 DEL CK 2413

High Courts24 Apr 2025Dismissed

Satish Kumar Badhalia Vs Union Of India Through Secretary & Ors.

Delhi High Court · (2025) 04 DEL CK 2426

High Courts24 Apr 2025Dismissed

Ch B N Chowdary Vs Union Of India & Anr.

Delhi High Court · (2025) 04 DEL CK 2448