High Courts24 Apr 2025Disposed Of
Siemens Financial Services Pvt Ltd Vs Dr Vikas Saroha & Anr.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 8, 12, IVth Schedule
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Delhi High Court judgments
1,29,596 judgments · page 807 of 6,480
High Courts24 Apr 2025Disposed Of
Aapka Humdum Solutions And Services LLP Vs Harsh Dodeja
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 11, 21, 11(6), 8, 12, IVth ScheduleIndian Stamp Act, 1899
High Courts24 Apr 2025Disposed Of
Shree Malanpur Steel Ltd. Vs UOI & Anr.
Delhi High Court · (2025) 04 DEL CK 2500
Land Acquisition Act, 1894-Section 18, 4, 6, 17(1)
High Courts24 Apr 2025Allowed
Great Eastern Energy Corporation Limited Vs Sopan Projects
Delhi High Court · (2025) 04 DEL CK 2399
Arbitration and Conciliation Act, 1996-Section 11, 12, 13, 14, 23(4), 29AEnglish Arbitration Act, 1996-Section 1Constitution of India-Article 136
High Courts24 Apr 2025Dismissed
The Pr. Commissioner Of Income Tax -7 Vs Quippo Telecom Infrastructure Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 2371
Income Tax Act, 1961-Section 260A, 271(1)(c), 115JB, 143(3), 36(1)(iii), 274, 271(1B)
High Courts24 Apr 2025Dismissed
Pr. Commissioner Of Income Tax -7, Delhi Vs Punjab And Sind Bank
Delhi High Court · (2025) 04 DEL CK 2367
Income Tax Act, 1961-Section 260A, 14A, Rule 8D(2)(ii), 8D(2)(iii)
High Courts24 Apr 2025Allowed
Grovy India Pvt Ltd. Vs Kuldeep Gupta
Delhi High Court · (2025) 04 DEL CK 2364
Arbitration and Conciliation Act, 1996-Section 37(1)(b), 9Companies Act, 1956
High Courts24 Apr 2025Allowed
Minoti Bahri Vs Anish Handa & Anr.
Delhi High Court · 2025 INSC 315
Code of Criminal Procedure, 1973-Section 482, 200, 156(3)Indian Penal Code, 1860-Section 420, 409, 120-B, 34, 403, 406, 427, 447, 506Negotiable Instruments Act, 1881-Section 141
High Courts24 Apr 2025Dismissed
Union Of India & Ors. Vs Ex Jwo Narra Koteshwar Reddy
Delhi High Court · (2025) 04 DEL CK 2123
Constitution of India-Article 226
High Courts24 Apr 2025Disposed Of
Central Warehousing Corporation Vs Govt. Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2120
Contract Labour (Regulation and Abolition) Act, 1970-Section 3, 5, 10, 10(1), 10(2), 10(2)(a), 10(2)(b), 10(2)(c), 10(2)(d)Warehousing Corporation Act, 1962Customs Act, 1992
High Courts24 Apr 2025Disposed Of
SS Sehrawat Vs UOI & Ors.
Delhi High Court · (2025) 04 DEL CK 2114
Constitution of India-Article 226Central Civil Services (Classification, Control and Appeal) Rules, 1965Indian Evidence Act, 1872
High Courts24 Apr 2025Dismissed
Staff Selection Commission (Hdqrs) & Anr. Vs Ramavtar Meena
Delhi High Court · (2025) 04 DEL CK 2113
High Courts24 Apr 2025Dismissed
PNG Textiles Pvt Ltd Vs Sudan Singh
Delhi High Court · (2025) 04 DEL CK 2101
Code of Civil Procedure, 1908-Order XLIII Rule 1(d), IX Rule 13Limitation Act, 1963-Section 5
High Courts24 Apr 2025Disposed Of
Shiv Raj Singh Vs Preeti Jain
Delhi High Court · (2025) 04 DEL CK 2094
Constitution of India-Article 227
High Courts24 Apr 2025Disposed Of
Ram Dhar Singh Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1081
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 483, 528Indian Penal Code , 1860 - Section 34, 79, 120B, 201, 302, 365, 392, 411Arms Act, 1959 - Section 25, 27
High Courts24 Apr 2025Disposed Of
Ganga Ram Sharma Vs Shashi Jain
Delhi High Court · (2025) 04 DEL CK 1068
High Courts24 Apr 2025Disposed Of
Naveen @Sandeep Vs State Nct Of Delhi
Delhi High Court · (2025) 04 DEL CK 1067
Criminal Procedure Code, 1973 - Section 439Indian Penal Code , 1860 - Section 34, 302, 323, 324, 341
High Courts24 Apr 2025Disposed Of
Murti Devi Vs State Consumer Dispute Redressal Commission & Anr
Delhi High Court · (2025) 04 DEL CK 1066
High Courts24 Apr 2025Dismissed
M/s New India Assurance Co Ltd Vs Sukhpal Kaur & Ors
Delhi High Court · (2025) 04 DEL CK 1065
Code of Civil Procedure, 1908 - Order 47 Rule 1Motor Vehicles Act, 1988 - Section 169Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 - Section 3
High Courts24 Apr 2025Allowed
Panna Lal & Ors Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 04 DEL CK 1064
Bhartiya Nagrik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 308, 506