High Courts22 May 2025Disposed Of
Shilpa Gupta Vs Ashok Kansal
Delhi High Court · (2025) 05 DEL CK 1840
CPC-Order XII Rule 6
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 738 of 6,464
High Courts22 May 2025Disposed Of
Smt. Sudesh Rani Vs Smt Usha Rani Deceased Through Lrs & Ors.
Delhi High Court · (2025) 05 DEL CK 1841
High Courts22 May 2025Disposed Of
Santosh Sharma & Anr. Vs Rita Tiwari
Delhi High Court · (2025) 05 DEL CK 1842
Constitution of India-Article 227
High Courts22 May 2025Disposed Of
S Kulwant Singh Vs Rajni Sangwan
Delhi High Court · (2025) 05 DEL CK 1843
High Courts22 May 2025Dismissed
Mahender Vs Pushpender Sharma & Ors.
Delhi High Court · (2025) 05 DEL CK 1844
CPC-Order XII Rule 6
High Courts22 May 2025Dismissed
Smt. Pappan Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 1874
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 123, 123(c), 124-A
High Courts22 May 2025Dismissed
Nitish Gupta Vs Smt. Shyama Gupta
Delhi High Court · (2025) 05 DEL CK 1991
Family Courts Act, 1984-Section 19(2)
High Courts22 May 2025Disposed Of
Connect Residuary Pvt. Ltd. Vs The Commissioner Delhi Goods And Services Tax & Anr.
Delhi High Court · (2025) 05 DEL CK 1921
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
High Courts22 May 2025Disposed Of
M/s Modful Interiors Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2007
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts22 May 2025Disposed Of
Connect Residuary Pvt. Ltd. Vs The Commissioner, Delhi Goods And Services Tax Department Of Trade And Taxes Govt Of Nct & Anr.
Delhi High Court · (2025) 05 DEL CK 2008
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73
High Courts22 May 2025Disposed Of
M/s MHJ Metaltechs Private Limited Vs Central Goods And Services Tax Delhi South
Delhi High Court · (2025) 05 DEL CK 2011
Constitution of India-Article 226Central Goods and Service Tax Act, 2017-Section 75(5), 107, 16, 122(1), 122(3)
High Courts22 May 2025
Sh. Deepak Arora & Ors. Vs Smt. Kavita Arora & Ors.
Delhi High Court · (2025) 05 DEL CK 2052
Limitation Act, 1963-Section 5, Article 137CPC, 1908-Section 114, Order XLVII Rule 1, XI Rule 12, VI Rule 1, VI Rule 2Hindu Succession Act, 1956-Section 8
High Courts22 May 2025
Sh. Praveen Arya Vs The State Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2089
Constitution of India, 1950-Article 227Cr.P.C-Section 482, 155(2), 200, 155, 199, 156(3), 199(1)Indian Penal Code (45 of 1860)-Section 500, 383, 420, 499, Chapter XXI
High Courts22 May 2025Dismissed
State (G.N.C.T. of Delhi) Vs Narender Singh
Delhi High Court · (2025) 05 DEL CK 2090
Code of Criminal Procedure, 1973-Section 378, 164Indian Penal Code, 1860-Section 354, 354A, 354BThe Protection of Children from Sexual Offences Act, 2012-Section 8, 10
High Courts22 May 2025Disposed Of
Shruti Goenka Vs Dhirendra Pandey & Anr.
Delhi High Court · (2025) 05 DEL CK 2091
Code of Civil Procedure, 1908-Section 115, 16, Order 2 Rule 2Transfer of Property Act, 1882-Section 55(1)Registration Act-Section 49, 17
High Courts22 May 2025Dismissed
P.C. Agrawal Vs State & Ors.
Delhi High Court · (2025) 05 DEL CK 2094
Code of Criminal Procedure, 1973-Section 482, 156(3)Indian Penal Code, 1860-Section 420, 464, 476, 468, 471, 120B
High Courts22 May 2025Disposed Of
Raj Kumar Sharma Vs SI Sandeep Srivastava & Ors.
Delhi High Court · (2025) 05 DEL CK 2096
Code of Criminal Procedure, 1973-Section 378(4), 482, 156(3), 200, 195, 91, 140Delhi Excise Act-Sections 33, 38, 58Delhi Police Act-Section 140
High Courts22 May 2025Disposed Of
M/S R.S. Overseas Vs Commissioner Of Customs, ICD, TKD
Delhi High Court · (2025) 05 DEL CK 2115
Constitution of India-Article 226Customs Act, 1962-Section 128, 129DD, 142Customs Central Excise Duties and Service Tax Drawback Rules, 1995-Rule 16
High Courts22 May 2025Disposed Of
Hands On Hands Ventures Private Limited Vs Commissioner Delhi Goods And Service Tax & Ors.
Delhi High Court · (2025) 05 DEL CK 2136
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts22 May 2025
Lalit Sharma & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2139
CPC-Section 151