COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 737 of 6,464

High Courts23 May 2025Dismissed

Kalanithi Maran Vs Spicejet Limited & Anr

Delhi High Court · (2025) 05 DEL CK 0943

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34, 34(3), 37Commercial Courts Act, 2015 - Section 13, 13(1A)Limitation Act, 1963 - Section 5

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High Courts23 May 2025Dismissed

Kal Airways Private Limited Vs Spicejet Limited & Anr

Delhi High Court · (2025) 05 DEL CK 0942

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 34, 34(3), 37Commercial Courts Act, 2015 - Section 13, 13(1A)Limitation Act, 1963 - Section 5

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High Courts23 May 2025Disposed Of

Smt. Nirmala And Another Vs State And Ors

Delhi High Court · (2025) 05 DEL CK 0931

Code of Criminal Procedure, 1973 - Section 357A, 357A(4), 357A(5)Indian Penal Code , 1860 - Section 279, 304ADelhi Victim Compensation Scheme, 2018 - Rule 12

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High Courts22 May 2025Dismissed

Deepak Kumar Chopra Vs Union Of India

Delhi High Court · (2025) 05 DEL CK 1687

Constitution of India-Article 226, 14

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High Courts22 May 2025

Mrs. Vinod Kumari Bhalla Vs Mr. Anil Prakash (Deceased) Through His L.Rs. & Ors.

Delhi High Court · (2025) 05 DEL CK 1691

Hindu Succession Act, 1956-Section 8, Schedule I Class II Entry IV

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High Courts22 May 2025Allowed

Tarun Kumar Katyal Vs Vikas Katyal & Anr.

Delhi High Court · (2025) 05 DEL CK 1697

CPC-Section 89, Order XXIII Rule 3, XXXIII Rule 3

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High Courts22 May 2025Dismissed

Asha Agrawal & Anr. Vs Jai Charan Verma (Deceased) Thr Lrs

Delhi High Court · (2025) 05 DEL CK 1706

Code of Civil Procedure, 1908-Section 115, Order VI Rule 17, 151

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High Courts22 May 2025Dismissed

Mrs Anita Vs Puran Singh

Delhi High Court · (2025) 05 DEL CK 1708

Code of Civil Procedure, 1908-Section 115, Order VI Rule 17

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High Courts22 May 2025Dismissed

Ashok Thakur & Anr. Vs Vijay Mittal

Delhi High Court · (2025) 05 DEL CK 1711

Code of Civil Procedure, 1908-Section 115, 151, Order XLVII Rule 1

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High Courts22 May 2025

Mahabir Traders Through Its AR Deepak Vs Govt. Of NCT. Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1736

Delhi Maintenance and Management of Parking Places Rules, 2019

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High Courts22 May 2025Dismissed

Ram Kripal Singh Construction Pvt Ltd & Ors. Vs Indian Oil Corporation & Ors.

Delhi High Court · (2025) 05 DEL CK 1742

Specific Relief Act, 1963-Section 20, 20(2), 20(A)Arbitration and Conciliation Act, 1996-Section 17Constitution of India-Article 14, 226

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High Courts22 May 2025Dismissed

Scientific Engineering House Pvt Ltd Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 1750

Constitution of India-Article 226

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High Courts22 May 2025Dismissed

Mr. Siddhaant Mohta & Ors. Vs Delhi Gymkhana Club Ltd. & Ors.

Delhi High Court · (2025) 05 DEL CK 1752

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2, XX Rule 1Companies Act, 1930Companies Act, 2013-Section 8, 179(2), 241, 242, 242(1)

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High Courts22 May 2025Allowed

Aman Singh @ Aman Thakur Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1781

IPC-Section 376POCSO Act-Section 6/21

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High Courts22 May 2025Allowed

Vishnu Sharma & Ors. Vs State Of Nct Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1789

IPC-Section 498A, 406, 34

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High Courts22 May 2025Dismissed

Suraj Bhan Vs The State (NCT Of Delhi)

Delhi High Court · (2025) 05 DEL CK 1790

NDPS Act-Section 08/20/25

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High Courts22 May 2025Disposed Of

Sh Bhagwat Singh Vs New India Assurance Company Limited & Anr.

Delhi High Court · (2025) 05 DEL CK 1819

Constitution of India-Article 227

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High Courts22 May 2025Dismissed

Shatrughan Prasad & Ors. Vs Rupan Jain & Ors.

Delhi High Court · (2025) 05 DEL CK 1830

CPC-Order XXI Rule 97, 21 Rule 103Civil Procedure Code (Amendment) Act, 1976

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High Courts22 May 2025Disposed Of

Delhi Jal Board Vs Shri I. M. Singh & Anr.

Delhi High Court · (2025) 05 DEL CK 1831

Arbitration and Conciliation Act, 1996-Section 34CPC-Order VII Rule 10A, Section 151Commercial Courts Act, 2015-Section 15(2)

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High Courts22 May 2025Allowed

M/S Cosmic Orange Infraventures Pvt. Ltd. Vs L. Subramainam & Anr.

Delhi High Court · (2025) 05 DEL CK 1835

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