COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 736 of 6,464

High Courts23 May 2025Disposed Of

Hands On Hands Ventures Private Limited Through Its Director Mr Vishal Sharma 2017 18 Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2146

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts23 May 2025Disposed Of

Hands On Hands Ventures Private Limited Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2148

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 168-A, 73SGST Act (Telangana GST Act)-Section 73

High Courts23 May 2025Disposed Of

Singh Olympics Private Limited Through Its Director Mr. Vikas Gupta (2019-20) Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2149

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73

High Courts23 May 2025Disposed Of

Puneet Goyal (Prop. Of M/s Bhavya Plastic Industries) Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2151

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

High Courts23 May 2025Dismissed

Swapnil Narayan Sarawade & Ors. Vs Union Of India Through Its Secretary & Ors.

Delhi High Court · (2025) 05 DEL CK 2171

Constitution of India-Article 226UGC Act, 1956-Section 22(3), 22(1), 2(f)

High Courts23 May 2025Disposed Of

Asif Alias Naeem Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2196

Constitution of India-Article 226Indian Penal Code, 1860-Section 396, 412, 449, 34Arms Act, 1959-Section 25, 27

High Courts23 May 2025Allowed

Under Armour Inc Vs Anish Agarwal & Anr

Delhi High Court · (2025) 05 DEL CK 2204

Commercial Courts Act, 2015-Section 13Code of Civil Procedure, 1908-Order XLIII Rule 1, XXXIX Rules 1 & 2Trade Marks Act, 1999-Sections 8, 12, 12(1), 12(3), 18, 29, 29(1), 29(2), 29(2)(b), 29(4), 34, 46

High Courts23 May 2025Allowed

Sagar Gambhir Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0956

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498A

High Courts23 May 2025Allowed

Mohd Akbar & Ors Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0955

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 156(3), 200Indian Penal Code , 1860 - Section 34, 406, 498A

High Courts23 May 2025Allowed

Amit Goyal & Ors Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0954

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)

High Courts23 May 2025Allowed

Rakesh Kumar Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0953

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 379

High Courts23 May 2025Allowed

Vikas Gahlot And Anr Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0952

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 377, 406, 498AHindu Marriage Act, 1955 - Section 13B(2)

High Courts23 May 2025Allowed

Rohit Jakhwal And Ors Vs State Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0951

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code , 1860 - Section 34, 406, 498A

High Courts23 May 2025Allowed

M/s K Home Appliances Vs M/s Marvs Travel India Pvt. Ltd. & Ors

Delhi High Court · (2025) 05 DEL CK 0950

Contract Act, 1872 - Section 230

High Courts23 May 2025Dismissed

Kristal Vision Projects Private Limited Vs Union Of India

Delhi High Court · (2025) 05 DEL CK 0949

Arbitration and Conciliation Act, 1996 - Section 2(h), 11, 31(1), 31(5), 33, 34, 34(1), 34(3), 37

High Courts23 May 2025Allowed

Leela Ram And Others Vs State Govt. Of Nct Of Delhi And Anr

Delhi High Court · (2025) 05 DEL CK 0948

Indian Penal Code , 1860 - Section 34, 406, 498A

High Courts23 May 2025Allowed

Gopal Kapoor And Anr Vs State (Nct Of Delhi) And Anr

Delhi High Court · (2025) 05 DEL CK 0947

Indian Penal Code , 1860 - Section 34, 323, 406, 498A, 506

High Courts23 May 2025Allowed

Ankit Chhikara & Ors Vs State Nct Of Delhi & Anr

Delhi High Court · (2025) 05 DEL CK 0946

Indian Penal Code , 1860 - Section 34, 406, 498A

High Courts23 May 2025Allowed

Praveen Rana Vs State Of Nct Of Delhi & Anr

Delhi High Court · (2025) 05 DEL CK 0945

Indian Penal Code , 1860 - Section 302

High Courts23 May 2025Disposed Of

M/s Ankit Electronics Vs Container Corporation Of India Ltd

Delhi High Court · (2025) 05 DEL CK 0944

Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 8, 49, 59, 60, 63, 141, 157