COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 734 of 6,464

High Courts26 May 2025

SCC Infrastructure Private Limited Vs RITES Limited & Anr.

Delhi High Court · 2023 INSC 1066

Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(8), 12, 12(5), Schedule SevenArbitration and Conciliation (Amendment) Act, 2015DIAC (Administrative Cost and Arbitrators' Fees) Rules, 2018

High Courts26 May 2025Disposed Of

Sanjay Kumar Vs Kendriya Vidyalaya Sangathan & Anr.

Delhi High Court · (2025) 05 DEL CK 2080

High Courts26 May 2025Dismissed

Geeta Vs Anita & Anr.

Delhi High Court · (2025) 05 DEL CK 2099

Limitation Act, 1963-Section 5Code of Criminal Procedure, 1973-Section 482, 378, 251Negotiable Instruments Act, 1881-Section 138, 139, 118(a), 118

High Courts26 May 2025Allowed

M/s Pioneer Urban Land And Infrastructure Limited & Ors. Vs State Of NCT Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2103

Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 156(3), 173(2)Indian Penal Code, 1860-Section 409, 420, 34

High Courts26 May 2025

Maharani Bagh Co-Operative House Building And Welfare Society Ltd. & Anr. Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2147

High Courts26 May 2025Disposed Of

Standard Cartons Pvt Ltd Vs Office Of The Commissioner Central Tax Delhi West & Ors.

Delhi High Court · (2025) 05 DEL CK 2152

Constitution of India-Articles 226, 227Central Goods and Service Tax Act, 2017-Sections 16, 107, 122(1)(vii), 122(2)(b), 122(1), 122(3)SGST Act, 2017-corresponding provisions

High Courts26 May 2025Disposed Of

Nitto Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 2154

Constitution of India-Article 226

High Courts26 May 2025Disposed Of

Sanjay Rathore Vs State (Govt Of Nct, Delhi) & Anr.

Delhi High Court · (2025) 05 DEL CK 2191

Indian Penal Code, 1860-Sections 186, 188, 189, 228, 353, 354, 354A, 355, 509Code of Criminal Procedure, 1973-Sections 164, 313Advocates Act, 1961

High Courts26 May 2025Disposed Of

M/s Bora Exim Pvt Ltd Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 1641

Constitution of India-Article 226Customs Act, 1962-Section 124, 75, 75ADuty Drawback Rules-Rule 3

High Courts26 May 2025Disposed Of

R. C. Garg Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 1640

CCS (Pay) Rules, 2008

High Courts23 May 2025Disposed Of

Smt. Nirmala & Anr. Vs The State & Ors.

Delhi High Court · (2025) 05 DEL CK 1682

Indian Penal Code-Section 279, 304ACode of Criminal Procedure, 1973-Section 357, 357-A, 357A(4), 357A(5)Motor Vehicles Act, 1988

High Courts23 May 2025Disposed Of

Telecom Regulatory Authority Of India Vs M/s Bharti Airtel Limited & Anr.

Delhi High Court · (2025) 05 DEL CK 1683

Telecom Commercial Communications Customer Preference Regulations, 2018-Regulation 27

High Courts23 May 2025

Vansh Taluja & Anr. Vs Bhupinder Kumar Taluja & Ors.

Delhi High Court · (2025) 05 DEL CK 1694

CPC-Order XXXII Rule 1

High Courts23 May 2025Dismissed

Mukesh Kumar Bhardwaj Vs Gauri Shankar Through LRS & Anr.

Delhi High Court · (2025) 05 DEL CK 1709

Code of Civil Procedure, 1908-Section 115, 151

High Courts23 May 2025Disposed Of

Ms Sujata Chandra Vs Ram Prakash & Ors.

Delhi High Court · (2025) 05 DEL CK 1720

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11

High Courts23 May 2025Allowed

Praveen Rana Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1793

IPC-Section 302

High Courts23 May 2025Allowed

Gopal Kapoor & Anr. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 05 DEL CK 1795

IPC-Section 323, 498A, 406, 509, 34

High Courts23 May 2025Allowed

Ankit Chhikara & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1796

IPC-Section 498A, 406, 34

High Courts23 May 2025Allowed

Leela Ram & Ors. Vs The State Govt. Of Nct Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 1797

IPC-Section 498A, 406, 34

High Courts23 May 2025Dismissed

Shri Sunil Pasricha & Anr. Vs Shri Shivam Gupta

Delhi High Court · (2025) 05 DEL CK 1839

CPC-Order XI Rule 1(5)Constitution of India-Article 227Commercial Courts Act, 2015