High Courts27 May 2025
Tata Sky Limited Vs S G Enterpreises – Tata Sky Sales And Services & Ors.
Delhi High Court · (2025) 05 DEL CK 2150
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 732 of 6,464
High Courts27 May 2025Disposed Of
Zihad Ahmed Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 2195
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 320Indian Penal Code, 1860-Section 354, 354C, 506, 509, 384, 34, 186, 332, 353
High Courts27 May 2025Dismissed
M/s Jaiprakash Hyundai Consortium (JHC) Vs M/s SJVN Limited
Delhi High Court · (2025) 05 DEL CK 1672
Commercial Courts Act, 2015-Section 13(1A)Arbitration and Conciliation Act, 1996-Clause (c) of Section 2, Section 5, 26, 34, 34(1), 35, 36Code of Civil Procedure, 1908-Order XXI Rule 11, VII Rule 11
High Courts27 May 2025Allowed
Parag Keshav Bopardikar Vs Income Tax Officer & Ors.
Delhi High Court · (2025) 05 DEL CK 1669
Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 142, 270A, 147
High Courts27 May 2025Dismissed
M/S. Jaiprakash Hyundai Consortium Vs M/S. SJVN Limited
Delhi High Court · (2025) 05 DEL CK 1667
Commercial Courts Act, 2015-Section 13(1A)Arbitration and Conciliation Act, 1996-Section 36, 2 (Clause (c)), 34, 5, 34(1), 35, 26Code of Civil Procedure, 1908-Order XXI Rule 11, VII Rule 11
High Courts26 May 2025Dismissed
Rashi Thakur Vs Poonam & Ors.
Delhi High Court · (2025) 05 DEL CK 1710
Code of Civil Procedure, 1908-Section 115, Order V Rule 20
High Courts26 May 2025
Veetee Fine Foods Limited Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1723
Companies Act, 2013
High Courts26 May 2025Dismissed
Income Tax Officer Ward 73(2) New Delhi Vs MKY Constructions Private Limited Formerly Known As Action Bridge Gap Constructions Pvt. Ltd. & Anr.
Delhi High Court · 2024 INSC 320
Income Tax Act, 1961-Section 201(1A), 234E, 276A, 276AB, 276B, 278AA, 278B, 278E, 279, 279(1)Cr.P.C.-Section 313, 437-A, 378, 378(3), 378(4)
High Courts26 May 2025
Aditya Birla Finance Limited Vs Dilip Bhagwan Bhai Patel & Ors.
Delhi High Court · 2024 INSC 532
Arbitration and Conciliation Act, 1996-Section 8, 11, 11(6), 12, 17, 21, IVth ScheduleThe Recovery of Debts Due to Banks and Financial Institutions Act, 1993Indian Stamp Act, 1899
High Courts26 May 2025Dismissed
Phulmai Tamang @ Neha Vs State Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 1792
IPC-Section 366A, 368, 342, 370, 370A, 373, 376, 109, 120B, 34ITP Act-Section 3, 5, 7POCSO Act-Section 17
High Courts26 May 2025Dismissed
Sunit Suri Vs State (Govt Of NCT Of Delhi) & Ors.
Delhi High Court · (2025) 05 DEL CK 1794
Negotiable Instruments Act-Section 138
High Courts26 May 2025Allowed
Himanshu Sharma & Ors. Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1799
IPC-Section 498A/406/34
High Courts26 May 2025Dismissed
Darrameks Hotels And Developers Private Limited Vs Brilltech Engineers Private Limited
Delhi High Court · (2025) 05 DEL CK 1837
Code of Civil Procedure-Order XI Rule 1(4), XI Rule 1(5), XI, Section 151Constitution of India-Article 227Commercial Courts Act, 2015
High Courts26 May 2025Disposed Of
Deepak Mowar Vs Harvinder Singh Sahota
Delhi High Court · (2025) 05 DEL CK 1845
High Courts26 May 2025Dismissed
Adama India Private Limited (Erstwhile Known As Makhteshim Agan India Pvt. Ltd.) Vs S.S. Packaging Industries Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 1846
CPC-Order VIII Rule 1AConstitution of India-Article 227
High Courts26 May 2025Disposed Of
Dr Rita Bakshi Vs Seema Bajaj
Delhi High Court · (2025) 05 DEL CK 1851
Constitution of India-Article 227
High Courts26 May 2025Disposed Of
M/S Vandana Enterprises Vs M/S Padamshree Industries & Anr.
Delhi High Court · (2025) 05 DEL CK 1814
Indian Partnership Act-Section 69
High Courts26 May 2025Dismissed
M/s V.K. Mehra And Sons Vs M/s Star Banquets
Delhi High Court · (2025) 05 DEL CK 1852
Indian Partnership Act, 1932-Section 69
High Courts26 May 2025Disposed Of
Adnan Azam Vs Kishan Sethi & Ors.
Delhi High Court · (2025) 05 DEL CK 1853
High Courts26 May 2025Disposed Of
Mohd Mubarak Vs Masjid Noor Ahmed, Wakf & Ors.
Delhi High Court · (2025) 05 DEL CK 1854