High Courts27 May 2025

Pooja Mehta & Ors. Vs Govt. Of Nct Of Delhi & Ors.

Delhi High Court · (2025) 05 DEL CK 1962

Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(1), 22(3)(1)(i), 22(3)(1)(ii), 22(3)(1)(iii), 22(3)(1)(iv), 22(3)(1)(v)IPC-Section 323, 354, 506, 509Protection of Women from Domestic Violence Act, 2005-Section 2(s), 12, 12(1), 17, 18, 19, 19(1)(a), 20, 21, 22, 26, 26(3)
High Courts27 May 2025Dismissed

Indu Narain Vs State Bank Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 1972

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(4)Indian Contract Act, 1872-Sections 41, 63