COURT ARCHIVE

Delhi High Court judgments

1,29,263 judgments · page 731 of 6,464

High Courts27 May 2025Disposed Of

M V Metals Through Its Proprietor Mr Rahul Jain Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2015

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73

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High Courts27 May 2025Disposed Of

M/S Raj International Vs Additional Commissioner CGST Delhi West & Ors.

Delhi High Court · (2025) 05 DEL CK 2017

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High Courts27 May 2025Disposed Of

Bhagwati Enterprises Through Its Proprietor Mr Ashish Singla 2018 19 Vs Commissioner Delhi Goods And Service Tax & Ors.

Delhi High Court · (2025) 05 DEL CK 2018

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 16(2)(b), proviso to Section 16(2), 16(2)(c), 107SGST Act (Telangana GST Act)-Section 73

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High Courts27 May 2025Disposed Of

MS Millenia Lifescience & Anr. Vs Avato Ward 53 State Goods and Service Tax & Anr.

Delhi High Court · (2025) 05 DEL CK 2020

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73SGST Act (Telangana GST Act)-Section 73

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High Courts27 May 2025Dismissed

Union Of India & Ors. Vs Ex Sgt Vijay Kumar

Delhi High Court · (2025) 05 DEL CK 2035

Constitution of India-Article 226

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High Courts27 May 2025Dismissed

Union Of India & Ors. Vs MWO(HFO) Sheo Narayan Prasad

Delhi High Court · (2025) 05 DEL CK 2038

Constitution of India-Article 226

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High Courts27 May 2025Dismissed

Union Of India & Ors. Vs Brig Yogesh Kapoor (Retd)

Delhi High Court · (2025) 05 DEL CK 2039

Constitution of India-Article 226

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High Courts27 May 2025Disposed Of

Rajbir Singh Chauhan & Ors. Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2042

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High Courts27 May 2025Disposed Of

Paradise Plastics Enterprises Limited Vs JRG Automotive Industries India Pvt. Ltd & Ors.

Delhi High Court · (2025) 05 DEL CK 2054

Arbitration and Conciliation Act, 1996-Section 11(6), 21, 11, 7, 11(6A), 16, 37, 12, 8, 7(4), 7(4)(b), Fourth Schedule

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High Courts27 May 2025Allowed

Sanjay Kalra Vs State

Delhi High Court · (2025) 05 DEL CK 2064

Indian Succession Act, 1925-Section 276, 224, 76, 63(c), 311, 63, 59, 229, 230Indian Evidence Act, 1872-Section 68, 67, 45, 47, 20Indian Registration Act, 1908

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High Courts27 May 2025Disposed Of

Saroj Bala Gupta Vs Municipal Corporation Of Delhi

Delhi High Court · (2025) 05 DEL CK 2076

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High Courts27 May 2025Dismissed

Union Of India & Ors. Vs Sh Dheeraj Pal & Ors.

Delhi High Court · (2025) 05 DEL CK 2077

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High Courts27 May 2025Dismissed

Mrs. Payal Kapoor & Anr. Vs Mr. Pankaj Jain & Ors.

Delhi High Court · (2025) 05 DEL CK 2081

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High Courts27 May 2025Dismissed

Greatech Fashions Vs S K Industries

Delhi High Court · (2025) 05 DEL CK 2082

Limitation Act, 1963

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High Courts27 May 2025Disposed Of

Ankit Kasana Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2100

Cr.P.C-Section 438BNSS-Section 482, 183IPC-Section 376, 506, 498A, 377

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High Courts27 May 2025Disposed Of

Raman Kumar Jha & Ors. Vs State (NCT Of Delhi) & Anr.

Delhi High Court · (2025) 05 DEL CK 2101

Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 107, 151, 197Indian Penal Code, 1860-Section 166, 166A, 323, 347, 357, 452, 120B, 34Delhi Police Act, 1978-Section 140

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High Courts27 May 2025Dismissed

Prabhakar Kabra Vs Govt. Of NCT Of Delhi (State) & Anr.

Delhi High Court · (2025) 05 DEL CK 2104

Cr.P.C.-Section 482, 156(3)EPF and MP Act, 1952Industrial Disputes Act 1947

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High Courts27 May 2025Allowed

Meenu Thukral & Ors. Vs State & Anr.

Delhi High Court · (2025) 05 DEL CK 2105

Code of Criminal Procedure, 1973-Section 397, 401, 340, 156(3), 161Indian Penal Code, 1860-Section 120-B, 420, 511, 468, 471, 384, 467, 506, 34, 95Delhi Co-operative Societies Act, 2003-Section 61

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High Courts27 May 2025Dismissed

Mrs Neelima Chadha Vs Jatinder Talwar Alias Mickey Talwar

Delhi High Court · (2025) 05 DEL CK 2106

Code of Criminal Procedure, 1973-Sections 438, 442, 401, 397, 482, 125IPC-Sections 498A, 406, 34

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High Courts27 May 2025Disposed Of

Krishan Kumar Bansal Vs Union Of India & Ors.

Delhi High Court · (2025) 05 DEL CK 2108

Constitution of India, 1950-Article 226Code of Criminal Procedure, 1973-Section 482Customs Act, 1962-Section 108, 104, 28

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