High Courts22 May 2025Dismissed
P.C. Agrawal Vs State & Ors
Delhi High Court · (2025) 05 DEL CK 0935
Code of Criminal Procedure, 1973 - Section 156(3), 482Indian Penal Code , 1860 - Section 120B, 420, 464, 468, 471, 476
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Delhi High Court judgments
1,29,263 judgments · page 740 of 6,464
High Courts22 May 2025Allowed
Praveen Arya Vs State Of Nct Of Delhi
Delhi High Court · (2025) 05 DEL CK 0934
Constitution of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 155, 155(2), 156(3), 199, 200, 482Indian Penal Code , 1860 - Section 383, 420, 499, 500
High Courts22 May 2025Dismissed
Raj Kumar Sharma Vs SI Sandeep Srivastava & Ors
Delhi High Court · (2025) 05 DEL CK 0933
Code of Civil Procedure, 1908 - Section 80Code of Criminal Procedure, 1973 - Section 91, 156(3), 195, 200, 378(4), 482Delhi Excise Act, 2009 - Section 33, 38, 58
High Courts22 May 2025Dismissed
Pr. Commissioner Of Income Tax Central Ludhiana Vs M/s Garg Acrylics Ltd
Delhi High Court · (2025) 05 DEL CK 0932
Income Tax Act, 1961 - Section 68, 132, 133A, 133(6), 139(1), 142(1), 143(3), 144, 144(1), 145(3), 260A
High Courts22 May 2025Dismissed
Ram Kripal Singh Construction Pvt Ltd Vs Indian Oil Corporation & Ors
Delhi High Court · (2025) 05 DEL CK 0921
Constitution of India, 1950 - Article 14, 226Specific Relief Act, 1963 - Section 20, 20A, 20(2)Arbitration and Conciliation Act, 1996 - Section 17
High Courts21 May 2025Allowed
India Sothebys International Realty Vs Gogia Capital Services Limited & Ors.
Delhi High Court · (2025) 05 DEL CK 1685
Code of Civil Procedure, 1908-Order XXXVII, Section 24, 24(5), VII Rule 10Commercial Courts Act, 2015-Section 2(c), 12A(1), 12A
High Courts21 May 2025Dismissed
Sahib Dayal Goel & Ors. Vs Prem Dayal Goel
Delhi High Court · (2025) 05 DEL CK 1693
High Courts21 May 2025Dismissed
National Highways Authority Of India Vs Atlanta Limited
Delhi High Court · (2025) 05 DEL CK 1740
Constitution of India-Article 14Companies ActInterest Act, 1978
High Courts21 May 2025Dismissed
M/s Gupta Engineers And Contractors Vs M/s NBCC India Limited
Delhi High Court · (2025) 05 DEL CK 1743
Constitution of India-Article 226Arbitration and Conciliation Act, 1996-Section 9
High Courts21 May 2025Dismissed
Abdul Sattar Vs Commissioner Of Customs Airport And General
Delhi High Court · (2025) 05 DEL CK 1744
Customs Act, 1962-Section 110, 78
High Courts21 May 2025Allowed
Shikhar Goel & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 1784
IPC-Section 498A/406/34
High Courts21 May 2025
Irfan Khan Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 1786
NDPS Act-Section 21, 25, 29
High Courts21 May 2025Allowed
Arun @Arun Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1787
IPC-Section 498A, 406, 34
High Courts21 May 2025Dismissed
Nitin Kumar & Ors. Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2025) 05 DEL CK 1788
IPC-Section 498A, 406, 34
High Courts21 May 2025Allowed
Dilip Kumar Jha & Anr. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1791
IPC-Section 323, 354B, 506, 34, 498A
High Courts21 May 2025Disposed Of
National Seeds Corporation Ltd Vs Cost To Cost Computers & Anr.
Delhi High Court · (2025) 05 DEL CK 1826
CPC-Order VII Rule 11, XXVI Rule 9
High Courts21 May 2025Disposed Of
Pranav Ansal Vs Priti Pal Singh Ahuja Through Its Legal Heirs
Delhi High Court · (2025) 05 DEL CK 1828
CPC-Order XXI Rule 41 (2)
High Courts21 May 2025Dismissed
M/s Kanhiya Lal Prakash Kumar Vs M/s AJM Housing Pvt. Ltd.
Delhi High Court · (2025) 05 DEL CK 1833
CPC-Order 1 Rule 10, 12 Rule 6
High Courts21 May 2025Disposed Of
Ram Bharose Vs Shakuntala & Anr.
Delhi High Court · (2025) 05 DEL CK 1834
High Courts21 May 2025Disposed Of
Sushil Ansal & Anr. Vs Ankur Dhawan & Anr.
Delhi High Court · (2025) 05 DEL CK 1836