High Courts30 May 2025Disposed Of
Keshav Chand & Ors Vs M/s Ashoka Gears/ M/s Ashoka Machines Tools Corpn & Anr
Delhi High Court · (2025) 05 DEL CK 0976
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 721 of 6,387
High Courts30 May 2025Disposed Of
Satvinder Kaur Vs M/s World Fa Exports Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 0975
High Courts30 May 2025Dismissed
Smt. Jyoti Vs Sh. Dharampal Singh
Delhi High Court · (2025) 05 DEL CK 0974
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17, Order 12 Rule 6Evidence Act, 1872 - Section 101
High Courts30 May 2025Disposed Of
Mohd Yusuf Vs Kanwar Singh Saini Since Deceased Though Lrs
Delhi High Court · (2025) 05 DEL CK 0973
High Courts30 May 2025Allowed
Solomon Ogbe Vs Narcotics Control Bureau
Delhi High Court · (2025) 05 DEL CK 0964
Constitution of India, 1950 - Article 21Narcotic Drugs And Psychotropic Substances, Act, 1985 - Section 8, 21, 21(c), 23, 23(c), 29, 37, 37(1)(b)(ii)
High Courts30 May 2025Dismissed
B. G. Shirke Construction Technology Pvt. Ltd Vs Army Welfare Housing Organisation & Anr
Delhi High Court · (2025) 05 DEL CK 0961
Arbitration & Conciliation Act, 1996 - Section 34
High Courts30 May 2025Disposed Of
Harjeet Singh & Anr Vs Ansal Plaza Owners Welfare Association & Ors
Delhi High Court · (2025) 05 DEL CK 0960
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Societies Registration Act, 1860 - Section 6
High Courts30 May 2025Allowed
Arun Kumar Vs State Govt. Of Nct Of Delhi And Anr
Delhi High Court · (2025) 05 DEL CK 0959
Code of Criminal Procedure, 1973 - Section 309Indian Penal Code , 1860 - Section 279, 338
High Courts30 May 2025Disposed Of
Ashok Mittal Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 0987
Constitution of India, 1950-Article 21Income Tax Act, 1961-Section 132Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Act, 2015-Section 50, 51(1)
High Courts29 May 2025
DJT Retailers Private Limited Vs Pacific Development Corporation Limited & Anr.
Delhi High Court · (2025) 05 DEL CK 1686
Arbitration and Conciliation Act, 1996-Section 16(2), 12, 16, 17, 34, 5, 37, 37(2)Micro, Small and Medium Enterprise Development Act, 2006-Chapter V, Section 8, 18Constitution of India-Article 226, 227
High Courts29 May 2025Dismissed
Lummus Novolen Technology GMBH Vs The Assistant Controller Of Patents And Designs
Delhi High Court · (2025) 05 DEL CK 1719
Patents Act, 1970-Section 117A, 15, 2(1)(ja), 2(1)(i), 10(4), 10(4)(c), 14, 2(1)(j)Patent Rules, 2003-Rule 13(7), 15
High Courts29 May 2025Dismissed
Richa Sureka Vs Akhil Kumar Sureka
Delhi High Court · (2025) 05 DEL CK 1727
Code of Civil Procedure, 1908-Section 115, Order XI Rules 1 and 4Family Courts Act, 1984-Section 19
High Courts29 May 2025Dismissed
Richa Sureka Vs Akhil Kumar Sureka
Delhi High Court · (2025) 05 DEL CK 1728
Code of Civil Procedure, 1908-Section 115, Order VI Rule 17Family Courts Act, 1984-Section 19
High Courts29 May 2025
Trilok Kumar Gambhir Through Its Legal Heirs Vs Preeti Gambhir & Ors.
Delhi High Court · (2025) 05 DEL CK 1729
Code of Civil Procedure, 1908-Section 115, 151, Order VII Rule 11
High Courts29 May 2025
Mohit @ Rohit Vs The State Of NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 1804
BNS-Section 109(1)/3(5)
High Courts29 May 2025Dismissed
Jyoti Jain & Anr. Vs RK Stockholding Pvt Ltd
Delhi High Court · (2025) 05 DEL CK 1817
Negotiable Instruments Act-Section 138
High Courts29 May 2025Allowed
Sh Rishabh Kumar Anand Vs Atul Gupta
Delhi High Court · (2025) 05 DEL CK 1869
High Courts29 May 2025Disposed Of
Delhi Development Authority Vs Late Shri Bhikha Ram Since Deceased Through Lrs & Anr.
Delhi High Court · (2025) 05 DEL CK 1870
Land Acquisition Act, 1894-Section 4
High Courts29 May 2025Disposed Of
Narinder Kaur Bhatia Vs Ramma Dhawan (Deceased Through Legal Heirs)
Delhi High Court · (2025) 05 DEL CK 1871
High Courts29 May 2025Disposed Of
Ram Chandra Rathi Vs Madhu Bansal
Delhi High Court · (2025) 05 DEL CK 1873