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Delhi High Court judgments

1,27,723 judgments · page 719 of 6,387

High Courts30 May 2025Disposed Of

K C Aggarwal Vs National Stock Exchange Of India Limited & Anr.

Delhi High Court · (2025) 05 DEL CK 2032

Arbitration and Conciliation Act, 1996-Section 11(6), 8, 5, 21, 12(5), Seventh Schedule, 11, 16, 11(6-A), 7, 11(5)Code of Civil Procedure, 1908-Order VII Rule 11, Section 115Securities and Exchange Board of India Act, 1992-Section 11(1)
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High Courts30 May 2025Dismissed

M/S Revanta Multistate CGHS Ltd Vs Sunny Sapen

Delhi High Court · (2025) 05 DEL CK 2059

Real Estate (Regulation and Development) Act, 2016-Section 58, 2(zn), 2(zk), 3, 4(2)(c), 11(5), 12, 14, 18, 18(1), 19, 19(4), 31, 56, 71, 71(1), 71(2), 71(3), 72Multi-State Cooperative Societies Act, 2002-Section 7, 5, Chapter V, Chapter VII, 84National Capital Territory of Delhi Real Estate (Regulation and Development) (General) Rules, 2016-Rule 15, 33, 33(1), 34, 34(1), 34(2)
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High Courts30 May 2025Dismissed

Samuel Kamalesan Vs Union Of India

Delhi High Court · (2025) 05 DEL CK 2075

Army Act, 1950-Sections 19, 21, 27, 41, 45Army Rules, 1954-Rule 14, 14(2)Constitution of India-Articles 33, 25, 19(1), 311(2) proviso (b), Part III
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High Courts30 May 2025

Adesh Gupta Vs The State & Ors.

Delhi High Court · (2025) 05 DEL CK 2116

Code of Criminal Procedure, 1973-Section 482, 145, 145(1), 145(4), 145(6), 147, 154Constitution of India-Article 227DLR Act, 1954
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High Courts30 May 2025Dismissed

Harish Chadha Vs State

Delhi High Court · (2025) 05 DEL CK 2117

Code of Criminal Procedure, 1973-Section 401, Chapter 19, 313Income Tax Act, 1961-Section 276(2), 226(3), Rule 18BBA(3), 80HHC, 148, 143(2), 142(1), 133A, 276C(2), 278E, 279, 141(1), 131, 226(3)(vi), 226(3)(x), 226, 276CIndian Evidence Act-Section 114
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High Courts30 May 2025

Rajender Mittal Vs Union Of India & Anr.

Delhi High Court · (2025) 05 DEL CK 2118

Constitution of India-Article 226, 21(2), 14 and 21Code of Criminal Procedure, 1973-Section 482, 31, 195, Chapter XXVI, 35, 427Consumer Protection Act, 1986-Section 27, 27(2), 27(3), 13, 13(5), 13(6), sub-clause (iv) of clause (b) of sub-section (1) of section 2, 14, 25
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