High Courts29 May 2025Allowed
Himanshu Mehta & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1901
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code-Sections 498A, 406, 34DV Act-Section 12
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 722 of 6,387
High Courts29 May 2025
Sh. Sanjeev Kumar Chhatwal Vs Sh. Pawan Kumar Bharara
Delhi High Court · (2025) 05 DEL CK 1908
Delhi Rent Control Act, 1958-Section 45, 50Code of Civil Procedure, 1908-Order XIV, XIV Rules 1-5, X Rule 2, XLI Rule 27 and clauses (a), (aa) and (b)
High Courts29 May 2025Allowed
Ajit Chauhan Vs High Court Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1958
Government of National Capital Territory of Delhi (Common Assistant Accounts Officer Examination) Regulations, 2017-Regulation 4, 4(ii), 5, 6, 9, 10, Clause 2(d), Sub-Clause (f) of Clause 2Constitution of India-Article 14, 16, 21
High Courts29 May 2025
Comptroller And Auditor General Of India Vs Amit Yadav & Anr.
Delhi High Court · (2025) 05 DEL CK 1959
Constitution of India-Article 226, 227Rights of Persons with Disabilities Act, 2016-Section 3, 20, 20(4), 33, 34, 34(1)Customs Act, 1962
High Courts29 May 2025Dismissed
Rama Kant Sharma Udbhrant Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 1928
Constitution of India-Article 226Central Civil Services (Pension) Rules, 1972-Rule 9, 9(2)(b)(i), 9(2)(b)(ii), 69Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 14
High Courts29 May 2025Dismissed
Sanjeev Kumar Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 1927
Constitution of India-Article 32
High Courts29 May 2025Dismissed
Shubham Mishra Vs High Court Of Delhi & Anr.
Delhi High Court · (2025) 05 DEL CK 1932
Contract Act, 1872-Section 221Constitution of India-Article 32
High Courts29 May 2025Disposed Of
Digvijay Mishra Vs Union Of India & Anr.
Delhi High Court · (2025) 05 DEL CK 1995
FR-56(j)
High Courts29 May 2025Disposed Of
Shellz India Pvt. Ltd. Vs M/s Chawla Printers
Delhi High Court · (2025) 05 DEL CK 1996
Arbitration and Conciliation Act, 1996-Section 34Code of Civil Procedure, 1908-Section 47
High Courts29 May 2025Disposed Of
Sh. Pushpender Vs Smt. Sonia Choudhary
Delhi High Court · (2025) 05 DEL CK 1998
Family Courts Act, 1984-Section 19 (1)
High Courts29 May 2025Disposed Of
Mohd. Shahzad Vs Commissioner Of Customs
Delhi High Court · (2025) 05 DEL CK 2024
Customs Act, 1962-Section 110, 77Baggage Rules, 2016-Rule 2(vi), 3, 4, 6Baggage Rules, 1998-Rule 7, Appendix E (2)
High Courts29 May 2025Allowed
The Ritz Hotel Limited & Ors. Vs M S Hotel Ritz & Ors.
Delhi High Court · (2025) 05 DEL CK 2029
Trade Marks Act, 1999-Section 2(1)(zg), 11(6), 11(6)(i), 11(6)(ii), 11(6)(iii), 11(6)(iv), 11(6)(v), 11(7)
High Courts29 May 2025Dismissed
M/S Schindler India Private Limited Vs Parnika Commercial And Estates Private Limited & Anr.
Delhi High Court · (2025) 05 DEL CK 1918
Arbitration and Conciliation Act, 1996-Section 9Karnataka Societies Registration Rules 1960-Section 17
High Courts29 May 2025Dismissed
Union Of India & Ors. Vs Ex L/Nk Bijender Singh
Delhi High Court · (2025) 05 DEL CK 2041
Constitution of India-Article 226
High Courts29 May 2025Disposed Of
Arvind Kushwah Vs Union Of India
Delhi High Court · (2025) 05 DEL CK 2046
High Courts29 May 2025Disposed Of
Roshan Kumar Parida Vs Union Of India & Ors.
Delhi High Court · (2025) 05 DEL CK 2047
High Courts29 May 2025Disposed Of
Kamal Gupta & Anr. Vs M/s Surge Industries Ltd. & Ors.
Delhi High Court · (2025) 05 DEL CK 2057
CPC, 1908-Order XXXVII Rule 3(6)(b), XXXVIII Rule 5
High Courts29 May 2025Dismissed
M/s Chelsea Mills Vs Shri Tarkeswar Singh & Anr.
Delhi High Court · (2025) 05 DEL CK 2070
Constitution of India-Article 226, 227Industrial Disputes Act-Section 2(ra), 25T, 25U, Entry No.7 of the Fifth ScheduleEPF and MPF Act, 1952-Section 7-A
High Courts29 May 2025Dismissed
Govt Of NCT Of Delhi & Ors. Vs Deepti Aggarwal
Delhi High Court · (2025) 05 DEL CK 2083
High Courts29 May 2025Disposed Of
Vinay Jain & Anr. Vs State NCT Of Delhi
Delhi High Court · (2025) 05 DEL CK 2114
Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 406, 120B, 465, 468, 471NI Act-Section 138