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Delhi High Court judgments

1,26,383 judgments · page 700 of 6,320

High Courts27 Jun 2025Dismissed

Akeel Ahmad Vs Amit Modi & Ors

Delhi High Court · (2025) 06 DEL CK 1239

Code of Civil Procedure, 1908-Section 2(11), 115, Order I Rule 10, XXII Rule 3, XXII Rule 5, XXXIX Rule 1 and 2, VII Rule 11Indian Succession Act, 1925-Section 63, 63(c)Evidence Act, 1872-Section 68
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High Courts27 Jun 2025Dismissed

Sh. Dhani Ram Mehto Vs Sh. Harnam Singh & Ors.

Delhi High Court · (2025) 06 DEL CK 1234

Code of Criminal Procedure, 1973-Section 341, 340, 195, 195(1)(b), 195(4), 91, 161Indian Penal Code, 1860-Section 120B, 193, 195, 196, 204, 211Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)
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High Courts27 Jun 2025

Om Dutt Sharma Vs Ram Kumar Jha

Delhi High Court · (2025) 06 DEL CK 1312

Code of Criminal Procedure, 1973-Section 378, 251, 313NI Act, 1881-Section 138, 118, 118(a), 139Indian Evidence Act, 1872-Section 4
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High Courts27 Jun 2025Disposed Of

M/s Nulon India Ltd. & Ors. Vs State & Anr.

Delhi High Court · (2025) 06 DEL CK 1290

Code of Criminal Procedure, 1973-Section 341, 340, 340(1), 195, 195(1)(b)(i)Indian Penal Code, 1860-Section 209, 209/34, 24-26, 43, 52, 78-81 and 97Code of Civil Procedure, 1908-Order 21 Rule 97-101, Section 151
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High Courts27 Jun 2025

Smt. Rameshwari Vs State & Ors.

Delhi High Court · (2025) 06 DEL CK 1200

Limitation Act-Section 5Criminal Procedure, 1973-Section 482, 397, 401, 439, 417, 313, 161Indian Penal Code, 1860-Section 306, 341, 342, 34
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High Courts27 Jun 2025Disposed Of

Godrej And Boyce Mfg Co Ltd Vs State

Delhi High Court · (2025) 06 DEL CK 0680

Constitution of India, 1950 - Article 227Legal Metrology Act, 2009 - Section 18(1), 36(1), 48Legal Metrology (Packaged Commodities) Rules, 2011 - Rule e 2(1), 6(f), 7, 7(4), 7(4)(a), 10, 13(3)(b), 13(5), 13(5)(ii)
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High Courts27 Jun 2025Disposed Of

M/s Nulon India Ltd Vs State (Govt. Of NCT of Delhi)

Delhi High Court · (2025) 06 DEL CK 0679

Code of Criminal Procedure, 1973 - Section 209, 340, 340(1), 341Code of Civil Procedure, 1908 - Section 151, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101Indian Penal Code, 1860 - Section 24, 25, 26, 34, 43, 52, 78. 79, 80, 81, 97, 209
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High Courts27 Jun 2025Dismissed

Om Dutt Sharma Vs Ram Kumar Jha

Delhi High Court · (2025) 06 DEL CK 0678

Code of Criminal Procedure, 1973 - Section 251, 313, 378Negotiable Instruments Act, 1881 - Section 118, 118(a), 138, 139Evidence Act, 1872 - Section 4
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