High Courts27 Jun 2025Dismissed

Sh. Dhani Ram Mehto Vs Sh. Harnam Singh & Ors

Delhi High Court · (2025) 06 DEL CK 0676

Code of Criminal Procedure, 1973 - Section 91, 161, 195, 195(1)(b), 340, 341Indian Penal Code, 1860 - Section 120B, 193, 195, 196, 204, 211Prevention of Corruption Act, 1988 - Section 7, 13(1)(d), 13(2)
High Courts27 Jun 2025Dismissed

M/s Zee Laboratries Vs Union Of India

Delhi High Court · (2025) 06 DEL CK 0675

Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 200, 202(1), 482Drugs and Cosmetics Act, 1940 - Section 16, 18A, 18(a)(i), 18B, 19(3)(a), 19(3)(b), 19(3)(c), 23, 23(4)(iii), 25(2), 25(3), 25(4), 27(d), 32A, 34
High Courts27 Jun 2025Dismissed

Akeel Ahmad Vs Amit Modi & Ors

Delhi High Court · (2025) 06 DEL CK 0674

Code of Civil Procedure, 1908 - Section 2(11), 115, Order 1 Rule 10, Order 7 Rule 11, Order 22 Rule 3, Order 22 Rule 5, Order 39 Rule 1, Order 39 Rule 2Indian Succession Act, 1925 - Section 63, 63(c)Transfer Of Property Act, 1882 - Section 6(e)
High Courts26 Jun 2025Dismissed

Aakash Deep Chouhan Vs CBI & Anr.

Delhi High Court · (2025) 06 DEL CK 1253

Indian Penal Code, 1860-Section 120BPrevention of Corruption Act, 1988-Section 9, 10Indian Telegraph Act, 1885-Section 5, 5(2), 25
High Courts26 Jun 2025Dismissed

Prem Parkash Khattar & Ors. Vs State

Delhi High Court · (2025) 06 DEL CK 1311

Indian Penal Code, 1860-Sections 420, 442, 448, 465, 466, 468Code of Criminal Procedure, 1973-Sections 200, 482, 397(2), 197, 397Constitution of India-Article 227
High Courts26 Jun 2025Allowed

Vinod Kumar Vs State & Anr.

Delhi High Court · (2025) 06 DEL CK 1295

Protection of Children from Sexual Offences Act, 2012-Section 4, 4/6, 5/6, 7, 10, 18 read with Section 6, 29Indian Penal Code, 1860-Section 302, 376, 506, 511/376/506Code of Criminal Procedure, 1973-Section 164, 313, 374, 374(2)
High Courts25 Jun 2025Dismissed

Sanjeev Malhotra Vs State & Ors.

Delhi High Court · (2025) 06 DEL CK 1276

Indian Succession Act, 1925-Section 278, 232, 299, 63Indian Evidence Act, 1872-Section 68Code of Criminal Procedure, 1973-Section 340
High Courts25 Jun 2025Dismissed

Kishan Kumar & Anr. Vs Mohd. Yunus

Delhi High Court · (2025) 06 DEL CK 1263

Delhi Rent Control Act, 1958-Section 25B (8), 4(1)(e), 25B, 27, 14 (1)(e)Limitation Act-Section 3Transfer of the Property Act, 1882-Section 109, 106