High Courts25 Jun 2025Dismissed

Suraj Kanojia Vs State Govt Of NCT Of Delhi

Delhi High Court · (2025) 06 DEL CK 1250

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 180, 187(3), 190, 193, 193(3), 210, 232, 483, 528, 529Code of Criminal Procedure, 1973-Section 157, 167, 167(2), 170, 173, 173(2), 173(5), 175(5), 439, 482, 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109(1), 324(6), 326(g), 331(6)
High Courts25 Jun 2025Dismissed

R P Bajaj Vs Shiela Kapur & Anr.

Delhi High Court · (2025) 06 DEL CK 1242

Court Fees Act, 1870-Section 7, 7 (iv)(c), 7 (v)(e)Suits Valuation Act, 1887-Section 8Code of Civil Procedure, 1908-Section 41, 100, 104, Order 43 (u), XXII Rule 4, XXII Rule 4 (4), XXII Rule 11
High Courts25 Jun 2025Dismissed

Din Dayal Agrawal HUF Vs Capriso Finance Ltd

Delhi High Court · (2025) 06 DEL CK 1323

Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151, Order VI Rule 14, VI Rule 17, VII Rule 9, VII Rule 11, VII Rule 11(d), VIII Rule 1, XXIX, XXIX Rule 1Arbitration and Conciliation Act, 1996-Section 8, 8(1), 8(2), 8(3)
High Courts25 Jun 2025Dismissed

Kishan Kumar & Anr Vs Mohd. Yunus

Delhi High Court · (2025) 06 DEL CK 0646

Delhi Rent Control Act, 1958 - Section 4(1)(e), 14(1)(e), 25B, 25B(8), 27Limitation Act, 1963 - Section 3Transfer of Property Act, 1882 - Section 106, 109
High Courts25 Jun 2025Allowed

Tejinder Pal Singh Malhotra Vs State Of Delhi

Delhi High Court · (2025) 06 DEL CK 0641

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 35(3), 94, 482Code of Criminal Procedure, 1973 - Section 437, 438, 439Indian Penal Code, 1860 - Section 30, 415, 420, 467, 468, 471
High Courts25 Jun 2025Dismissed

Suraj Kanojia Vs State Govt Of Nct Of Delhi

Delhi High Court · (2025) 06 DEL CK 0640

Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 180, 187(3), 190, 193, 193(3), 210, 232, 483, 528, 529Code of Criminal Procedure, 1973 - Section 167, 167(2), 173, 173(2), 439, 482, 483
High Courts25 Jun 2025Dismissed

Din Dayal Agrawal Huf Vs Capriso Finance Ltd

Delhi High Court · (2025) 06 DEL CK 0638

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 6 Rule 17, Order 7 Rule 9, Order 7 Rule 11, Order 7 Rule 11(d), Order 8 Rule 1, Order 29 Rule 1Arbitration and Conciliation Act, 1996 - Section 8, 8(2)
High Courts25 Jun 2025Dismissed

Sanjeev Malhotra Vs State And Ors

Delhi High Court · (2025) 06 DEL CK 0637

Code of Civil Procedure, 1908 - Section 104Code of Criminal Procedure, 1973 - Section 340Indian Succession Act, 1925 - Section 232, 278, 299
High Courts25 Jun 2025Dismissed

R P Bajaj Vs Shiela Kapur & Anr

Delhi High Court · (2025) 06 DEL CK 0636

Code of Civil Procedure, 1908 - Section 100, 41, Order 22 Rule 4, Order 22 Rule 4(4), Order 22 Rule 11, Order 43(u)Court Fees Act, 1870 - Section 7(iv)(c), 7(v)(e)Suits Valuation Act, 1887 - Section 8