High Courts30 Jun 2025Dismissed
Sushil Kumar Saxena Vs State (NCT Of Delhi) & Ors.
Delhi High Court · (2025) 06 DEL CK 1204
Cr.P.C.-Section 482, 483, 397, 156(3)IPC-Sections 467, 471, 420, 468, 34, 120B, 166A, 167Companies Act, 1956-Section 448, 449
COURT ARCHIVE
Delhi High Court judgments
1,26,383 judgments · page 698 of 6,320
High Courts30 Jun 2025Dismissed
State Govt. Of NCT Of Delhi Vs Mujahid @ Laddu & Anr.
Delhi High Court · (2025) 06 DEL CK 1202
Code of Criminal Procedure, 1973-Section 378Indian Penal Code, 1860-Sections 394, 397, 411, 34, 313
High Courts30 Jun 2025Allowed
Vijay Kumar Kataria Vs Central Bureau Of Investigation
Delhi High Court · (2025) 06 DEL CK 1201
Code of Criminal Procedure, 1973-Section 482, 173(8), 161Indian Penal Code, 1860-Section 420, 120BPrevention of Corruption Act, 1988-Section 13(2), 13(1)(d)
High Courts30 Jun 2025Disposed Of
Gurdayal Singh Vs Arun Goel & Ors.
Delhi High Court · (2025) 06 DEL CK 1199
Code of Criminal Procedure, 1973-Section 482, 200, 190Indian Penal Code, 1860-Section 465, 471, 474, 167, 120B, 267CPC-Section 80
High Courts30 Jun 2025Allowed
Prakash Radheyshyam Mishra Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2025) 06 DEL CK 1198
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 200, 156(3), 154(3), 154IPC-Section 420, 406, 409, 467, 468, 506, 34, 107, 109, 120B
High Courts30 Jun 2025Dismissed
Rajiv Gupta Vs The State & Anr.
Delhi High Court · (2025) 06 DEL CK 1195
Code of Criminal Procedure, 1973-Section 340, 195Indian Penal Code, 1860-Sections 199, 200, 420
High Courts30 Jun 2025Allowed
Mr Iftikhar Ahmad And Anr Vs Mohd Atiq And Others
Delhi High Court · (2025) 06 DEL CK 0660
Delhi Rent Control Act, 1958 - Section 14(1)(e), 25B, 25B(8)
High Courts30 Jun 2025Allowed
Vijay Bahadur Singh & Anr Vs Employees State Insurance Corporation & Ors
Delhi High Court · (2025) 06 DEL CK 0659
Indian Penal Code, 1860 - Section 302Employee State Insurance Act, 1948 - Section 2(8), 46(d), 51A, 52, 75, 82Workmans Compensation Act
High Courts30 Jun 2025Disposed Of
Minor A Thr Her Mother S Vs State & Anr
Delhi High Court · (2025) 06 DEL CK 0658
Constitution of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 164Bharatya Nyaya Sanhita, 2023 - Section 183
High Courts30 Jun 2025Allowed
Fatima Basim Jasim Vs State Nct Of Delhi And Ors
Delhi High Court · (2025) 06 DEL CK 0657
Indian Penal Code, 1860 - Section 34, 50, 354, 379, 506, 509
High Courts28 Jun 2025
Capt. Ram Kumar (Retd.) Vs Rajesh Huda & Anr.
Delhi High Court · (2025) 06 DEL CK 1225
Code of Criminal Procedure, 1973-Section 378 (3), 200, 156(3), 251, 313Indian Penal Code-Section 341, 506, 336, 307, 339, 503Arms Act-Section 27
High Courts28 Jun 2025Dismissed
M/s Shree Sambhav Papers Pvt Ltd Vs M/s Shree Ram Straw Products Ltd. & Ors.
Delhi High Court · (2025) 06 DEL CK 1223
Code of Criminal Procedure, 1973-Section 251, 311, 313, 378(1)Negotiable Instruments Act-Section 118, 138, 139Indian Companies Act
High Courts28 Jun 2025Dismissed
M/s Celebrations Vs Mili Singh
Delhi High Court · (2025) 06 DEL CK 1222
NI Act-Section 138, 142, 118(a), 139Cr.P.C.-Section 378(4), 482, 251, 281, 313CPC-Order 37, 37 Rule 3
High Courts28 Jun 2025Dismissed
Anil Kapoor Vs Shri Niranjan Subudhi
Delhi High Court · (2025) 06 DEL CK 1221
Code of Criminal Procedure, 1973-Section 397/401, 245(2), 245Foreign Exchange Regulation Act, 1973-Section 56, 18(2), 18(3), 61, 61(2)(ii)(b), 33(2), 37, 40, 60Foreign Exchange Management Act, 1999-Section 49(3), 49(4)
High Courts28 Jun 2025Partly Allowed
Brig. Dinesh Khatri (Retd.) & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · 2024 INSC 1019
Constitution of India-Article 226, 15Code of Criminal Procedure, 1973-Section 482, 125, 161Indian Penal Code, 1860-Section 498A, 323, 504, 506, 304B, 341, 379, 354, 34, 30
High Courts28 Jun 2025Dismissed
K. Vanitha Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 06 DEL CK 1219
Constitution of India-Article 226Code of Criminal Procedure, 1973-Section 482, 154, 174Bharatiya Nagarik Suraksha Sanhita, 2023-Section 223, 175(3)
High Courts28 Jun 2025
State Vs Mohan @ Sonu
Delhi High Court · (2025) 06 DEL CK 1218
Cr.P.C.-Section 378 (1), 164, 313IPC-Section 354APOCSO Act-Section 9, 10
High Courts28 Jun 2025Dismissed
Mohd. Sabir Vs Sh. Aamil Khan
Delhi High Court · (2025) 06 DEL CK 1217
Negotiable Instruments Act-Section 138, 118, 139Code of Criminal Procedure, 1973-Section 251
High Courts28 Jun 2025Dismissed
State (NCT Of Delhi) Vs Girish Kumar & Anr.
Delhi High Court · (2025) 06 DEL CK 1216
Code of Criminal Procedure, 1973-Section 378(1), 313India Penal Code, 1860-Sections 325, 34, 335, 39
High Courts28 Jun 2025Dismissed
The State Of Delhi Vs Mamta Sehgal & Anr.
Delhi High Court · (2025) 06 DEL CK 1215
Code of Criminal Procedure, 1973-Section 378(1), 313Indian Penal Code, 1860-Section 279/338Motor Vehicle Act, 1988-Section 146/196