High Courts01 Jul 2025Disposed Of

Naveen Kumar Vs Kavita

Delhi High Court · (2025) 07 DEL CK 2811

Code of Criminal Procedure, 1973-Section 125, 125(1), Second proviso to Section 125(1), Third proviso to Section 125(1), 125(2), Chapter IXProtection of Women from Domestic Violence Act, 2005-Section 12, 21(d)Hindu Marriage Act-Sections 9 to 13, 21-B, 23-A, 24 to 27, proviso to Section 24
High Courts01 Jul 2025Disposed Of

Manoj Kumar Vs Sangeeta

Delhi High Court · (2025) 07 DEL CK 2809

Code of Criminal Procedure, 1973-Section 125, 125(1) second proviso, 125(1) third proviso, 125(2), Chapter IXProtection of Women from Domestic Violence Act, 2005-Section 12, 21(d)Hindu Marriage Act-Sections 9 to 13, 21-B, 23-A, 24 to 27
High Courts01 Jul 2025Disposed Of

Prateek Tekwani Vs State Of NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2807

The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Act, 2019-Sections 4, 5, 6, 7, 8, 12, 13, 3(b)Code of Criminal Procedure, 1973-Sections 161, 173, 200Pre-Conception and Pre-Natal Diagnostic Techniques Act, 1994-Sections 27, 28