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Delhi High Court judgments

1,26,383 judgments · page 697 of 6,320

High Courts01 Jul 2025Allowed

Amar Singh Vs Commissioner Of Police & Ors

Delhi High Court · (2025) 07 DEL CK 0761

Constitution of India, 1950 - Article 14, 16, 226Code of Civil Procedure, 1908 - Order 8 Rule 4, Order 8 Rules 5Code of Criminal Procedure, 1973 - Section 340
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High Courts01 Jul 2025Disposed Of

Manoj Kumar Vs Sangeeta

Delhi High Court · (2025) 07 DEL CK 0758

Code of Criminal Procedure, 1973 - Section 125, 125(1), 125(2)Hindu Marriage Act, 1955 - Section 9, 10, 11, 12, 13, 21B, 23A, 24, 25, 26, 27 Protection of Women from Domestic Violence Act, 2005 - Section 12, 21(d)Evidence Act, 1872 - Section 165
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High Courts01 Jul 2025Allowed

Nimisha Bhagat Vs Rashi Misra

Delhi High Court · (2025) 07 DEL CK 0757

Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 151, Order 2 Rule 2, Order 6 Rule 17, Order 7 Rule 11
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High Courts30 Jun 2025Dismissed

Rizwan & Anr. Vs State (NCT Of Delhi)

Delhi High Court · (2025) 06 DEL CK 1214

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 528Indian Penal Code, 1860-Sections 392/397/411/34, 397, 392, 411, 34, 313Cr.P.C.-Section 313
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