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Delhi High Court judgments

1,25,868 judgments · page 688 of 6,294

High Courts03 Jul 2025Allowed

Mukul Sharma And Ors Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0797

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
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High Courts03 Jul 2025Allowed

Kamal Jeet Vs State & Anr

Delhi High Court · (2025) 07 DEL CK 0794

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Indian Penal Code, 1860 - Section 34, 406, 498AHindu Marriage Act, 1955 - Section 13B(1)
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High Courts03 Jul 2025Dismissed

State (Govt. Of Nct) Of Delhi Vs Amit

Delhi High Court · (2025) 07 DEL CK 0792

Code of Criminal Procedure, 1973 - Section 439(2), 482 Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 15, 21, 29, 37, 50, 52A, 54, 57, 61, 85
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High Courts03 Jul 2025Dismissed

Dinesh Kumar Vs Subhash Singh

Delhi High Court · (2025) 07 DEL CK 0790

Code of Criminal Procedure, 1973 - Section 251, 281, 313, 357(1), 357(3), 397, 401, 421, 482Negotiable Instruments Act, 1881 - Section 87, 118, 138, 139, 143(1)Evidence Act, 1872 - Section 72, 103
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High Courts03 Jul 2025Dismissed

Khuja Agha Safi Vs Customs

Delhi High Court · (2025) 07 DEL CK 0788

Code of Criminal Procedure, 1973 - Section 207 Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 21, 23, 28, 37
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High Courts02 Jul 2025Disposed Of

Sh. Vipin Wadhwa Vs M/s Prashant Enterprises & Ors.

Delhi High Court · 2024 INSC 970

Code of Civil Procedure, 1908-Section 151, Order VII Rule 11, VII Rule 11(a), VII Rule 11(d), XII Rule 6, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), XXIII Rule 3, XXIII Rule 3A, 96(3), 43 Rule 1(m)Limitation Act, 1963-Article 54, Section 18, 9Transfer of Property Act, 1882-Section 53A
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High Courts02 Jul 2025

Gagandeep Kaur & Anr. Vs Rattandeep Singh Grover & Anr.

Delhi High Court · (2025) 07 DEL CK 2576

Code of Civil Procedure, 1908-Order VII Rule 11(a), (b), (c) & (d), VII Rule 13, VIII Rule 12, X, XII Rule 8Prohibition of Benami Property Transactions Act, 1988-Section 2(9), 3(2), 4, 4(1), 4(3), 4(3)(a), 4(3)(b)Benami Transactions (Prohibition) Amendment Act, 2016
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