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Delhi High Court judgments

1,25,868 judgments · page 687 of 6,294

High Courts03 Jul 2025Disposed Of

N B Footcare Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2791

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
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High Courts03 Jul 2025Dismissed

Aruna Kumar Vs Atmaram Sanatan Dharma College & Ors.

Delhi High Court · (2025) 07 DEL CK 2794

Constitution of India-Article 226University Non-Teaching Employees (Terms and Conditions of Service) Rules, 2013-Rule 24, 24(1)(a)(i), 24(1)(a)(ii), 66(11)Government of India Rules-FR 53 (1) (ii) (a)
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High Courts03 Jul 2025Disposed Of

Mangal Deep Vs Union Of India & Ors.

Delhi High Court · (2025) 07 DEL CK 2793

Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 73, 168ASGST Act (Telangana GST Act)-Section 73
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High Courts03 Jul 2025Dismissed

Deepak In JC Vs State Govt. Of NCT Delhi

Delhi High Court · (2025) 07 DEL CK 2804

Indian Penal Code, 1860-Section 376, 363, 506, 361Protection of Children from Sexual Offences Act, 2012-Section 4, 5, 6, 3, 29, 5(m)Cr.P.C.-Section 161, 164, 313
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High Courts03 Jul 2025Disposed Of

Bansi Kumar Vs State

Delhi High Court · (2025) 07 DEL CK 2801

Indian Penal Code, 1860-Sections 366, 376Code of Criminal Procedure, 1973-Section 164
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High Courts03 Jul 2025

Mili Debnath Vs State Of Nct Of Delhi

Delhi High Court · (2025) 07 DEL CK 2800

Indian Penal Code, 1860-Sections 420, 408, 409, 471, 201, 120B, 34Prevention of Corruption Act, 1988-Sections 7, 13Indian Evidence Act-Section 65B
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High Courts03 Jul 2025Dismissed

K Vs The State & Anr.

Delhi High Court · (2025) 07 DEL CK 2799

Indian Penal Code, 1860-Sections 354, 354A, 376, 506, 509, 328Cr.P.C.-Sections 164, 161, 227, 228
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High Courts03 Jul 2025Dismissed

Sultan Vs The State (NCT Of Delhi) & Ors.

Delhi High Court · (2025) 07 DEL CK 2797

Indian Penal Code, 1860-Sections 498A, 406, 509, 34, 506Code of Criminal Procedure, 1973-Chapter XIV, Section 482, 156(1), 155(2)Constitution of India-Article 226
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High Courts03 Jul 2025Dismissed

Smt. Surestha & Anr. Vs State

Delhi High Court · (2025) 07 DEL CK 2523

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 323, 341, 506Juvenile Justice (Care and Protection of Children) Act, 2015-Section 75
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