CourtKutchehry.com

COURT ARCHIVE

Delhi High Court judgments

1,25,868 judgments · page 686 of 6,294

High Courts03 Jul 2025Dismissed

Mohd Arup Vs State NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2627

Code of Criminal Procedure, 1973-Section 439, 482, 164, 82Immoral Traffic (Prevention) Act, 1956-Sections 3, 4, 5Indian Penal Code, 1860-Sections 370, 120B, 366B, 465
Read judgment
High Courts03 Jul 2025Dismissed

State (Govt. Of NCT) Of Delhi Vs Amit

Delhi High Court · (2025) 07 DEL CK 2663

Code of Criminal Procedure, 1973-Section 482, 439(2)Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 61, 85, 50, 57, 52A, 15, 54, 37Constitution of India-Article 21
Read judgment
High Courts03 Jul 2025Allowed

Kamal Jeet Vs The State & Anr.

Delhi High Court · (2025) 07 DEL CK 2657

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A/406/34Hindu Marriage Act, 1955-Section 13B(1)
Read judgment