High Courts02 Jul 2025Disposed Of
R Archith Sai Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2754
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 690 of 6,294
High Courts02 Jul 2025Dismissed
Kunal Jain Vs Dy. Labour Commissioner & Anr.
Delhi High Court · (2025) 07 DEL CK 2742
Constitution of India-Article 226Delhi Shops and Establishments Act, 1954
High Courts02 Jul 2025Disposed Of
Alcon Builders And Engineer Pvt Ltd Vs Union Of India & Anr.
Delhi High Court · (2025) 07 DEL CK 2776
Arbitration and Conciliation Act, 1996-Section 37, 34, 31(8), 31(3)
High Courts02 Jul 2025Dismissed
The Chairman, Staff Selection Commission Vs Balvendra Kumar Nain & Ors.
Delhi High Court · (2025) 07 DEL CK 2775
High Courts02 Jul 2025Disposed Of
Grinvo Private Limited & Ors. Vs Micro Precession Pvt. Ltd.
Delhi High Court · (2025) 07 DEL CK 2777
Code of Civil Procedure, 1908-Order XLIII Rule 1, VI Rule 17, XXXIX Rule 4Commercial Courts Act, 2015-Section 13(1)
High Courts02 Jul 2025Dismissed
Commissioner Of Service Tax Delhi II Vs Shyam Spectra Private Limited
Delhi High Court · (2025) 07 DEL CK 2784
Central Excise Act, 1944-Section 35G, 35L, 35H, 35E(5)Finance Act, 1994-Section 73(1), 83Code of Civil Procedure, 1908
High Courts02 Jul 2025Disposed Of
M/s Shreehari Ananta Overseas Pvt. Ltd. Vs The Commissioner Of Customs ICD Patparganj
Delhi High Court · (2025) 07 DEL CK 2783
Constitution of India-Article 226, 227
High Courts02 Jul 2025Allowed
National Project Constructions Corporation Ltd & Anr. Vs M/S S S Sharma And Company
Delhi High Court · (2025) 07 DEL CK 2796
Arbitration and Conciliation Act, 1996-Section 37, 34, 34(2), 19(1), 37(1)(c)Civil Procedure Code, 1908Indian Evidence Act, 1872
High Courts02 Jul 2025Disposed Of
Neelam Ranolia Alias Neelam Prajapat Alias Neelam Azad & Anr. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2498
IPC-Sections 186, 353, 153, 452, 201, 34, 120B, 350Unlawful Activities (Prevention) Act, 1967-Sections 13, 16, 18, 15, 15(1)(b), 43-D, 43-D(5), Chapters IV, VICrPC-Sections 164, 439, 173
High Courts02 Jul 2025Dismissed
State Vs Ramesh Chand & Ors.
Delhi High Court · (2025) 07 DEL CK 2499
Indian Penal Code, 1860-Sections 363, 364, 302, 201, 34Code of Criminal Procedure, 1973-Sections 161, 313, 378, 378(1), 378(3)Indian Evidence Act-Section 27
High Courts02 Jul 2025Partly Allowed
Planet Advertising Private Limited Vs Ms Ambience Pvt Ltd & Ors.
Delhi High Court · (2025) 07 DEL CK 2504
Commercial Courts Act, 2015-Section 13Companies Act, 1956-Sections 433, 433(e), 434, 439, 162, 162(v), 163(1)Limitation Act, 1963-Section 18, Article 15, 18, 2(1), 3, 4 to 24, 14, 113, 19
High Courts02 Jul 2025Dismissed
Pradeep Kumar Lathar Vs Advance Surfactants India Ltd., (Under Liquidation) & Ors.
Delhi High Court · (2025) 07 DEL CK 2505
Securitization and Reconstruction of Financial Asset and Enforcement of Secured Interest Act, 2002-Section 13(2), 14Security Interest (Enforcement) Rules, 2022-Rule 10, 9(3), 9(4), 9(5)Constitution of India-Article 14, 226, 227
High Courts02 Jul 2025Dismissed
Shiv Murat Dwivedi Vs Directorate Of Enforcement
Delhi High Court · (2025) 07 DEL CK 2507
Prevention of Money Laundering Act, 2002-Sections 2(1)(u), 3, 5(5), 23, 24, 26, 42, 50Immoral Trafficking (Prevention) Act, 1956-Sections 3, 4, 5, 6, 8Maharashtra Control of Organized Crime Act, 1999-Section 3
High Courts02 Jul 2025Dismissed
Pr. Commissioner Of Income Tax, Delhi-7 Vs M/s. Thomson Press (India) Ltd.
Delhi High Court · (2025) 07 DEL CK 2514
Income Tax Act, 1961-Section 260A, 147, 143(3), 50C, 132, 50(C), 50 (C) (i)
High Courts02 Jul 2025Disposed Of
M/S Independent News Service Pvt. Ltd. Vs The Assessing Officer, Circle 10(1) & Anr.
Delhi High Court · (2025) 07 DEL CK 2515
Income Tax Act, 1961-Section 148A(d), 148, 143(3), 148A(b), 133A, 149(1)(b)
High Courts02 Jul 2025Dismissed
Neeraj Kumar Jolly Vs Raghu Nathrakheja
Delhi High Court · (2025) 07 DEL CK 2527
Delhi Rent Control Act, 1958-Section 25-B(8), 14(6), 14(1)(e), 14(1)(d), 14(7)
High Courts02 Jul 2025
Ms. Naina Harpalani Vs Ravi Kumar
Delhi High Court · (2025) 07 DEL CK 2531
Civil Procedure Code-Order XXXVII Rule 4, XXXVII, Section 151Negotiable Instruments Act, 1938-Section 6
High Courts02 Jul 2025Disposed Of
Nirupati Charan Sahoo Vs Union Of India & Ors.
Delhi High Court · (2025) 07 DEL CK 2532
High Courts02 Jul 2025Disposed Of
Manish Pandey & Ors. Vs State GNCT Of Delhi & Anr.
Delhi High Court · (2025) 07 DEL CK 2533
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts02 Jul 2025Dismissed
M/S. Accufil Automation Vs Chitkara Beverages & Ors.
Delhi High Court · (2025) 07 DEL CK 2535
CPC-Order VII Rule 11Constitution of India-Article 227Commercial Courts Act, 2015