High Courts17 Feb 1972
COMMISSIONER OF Income Tax, DELHI II Vs ARVIND CONSTRUCTION CO.
Delhi High Court · (1975) 98 ITR 571
COURT ARCHIVE
Delhi High Court judgments
1,21,344 judgments · page 6,000 of 6,068
High Courts16 Feb 1972
Hot Chand Vs Sadhu Ram, Another
Delhi High Court · AIR 1973 Delhi 143 : (1972) 8 DLT 419 : (1972) 2 ILR Delhi 149
High Courts15 Feb 1972
V.S. Malhotra Vs Union of India (UOI) and Others
Delhi High Court · (1973) 88 ITR 110
High Courts14 Feb 1972
Kailash Wati Bajaj Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 692 : (1973) LabIC 954
High Courts14 Feb 1972
Modi Sugar Mills Ltd. Vs The Union of India
Delhi High Court · (1972) ILR Delhi 554
High Courts11 Feb 1972
Dalmia Cement (Bharat) Ltd. an Existing Co. Vs The Union of India and Others
Delhi High Court · (1972) 8 DLT 413 : (1973) 88 ITR 21
High Courts11 Feb 1972
Hari Kam Dhupar Vs Rajinder Singh and Another
Delhi High Court · AIR 1973 Delhi 145 : (1973) 9 DLT 142
High Courts10 Feb 1972
Uggar Sen Kashyap Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 256 : (1973) 9 DLT 59
High Courts10 Feb 1972
Phiraya Lal alias Piara lal and Another Vs Jia Rani and Another
Delhi High Court · AIR 1973 Delhi 186 : (1972) 2 ILR Delhi 206
High Courts09 Feb 1972
Hoshiar Singh Vs The Deputy Commissioner and Another
Delhi High Court · AIR 1972 Delhi 260
High Courts08 Feb 1972
National Seeds Corporation Employee''s Union and Another Vs National Seeds Corporation, New Delhi
Delhi High Court · AIR 1972 Delhi 292 : (1973) 9 DLT 89(2) : (1972) 2 ILR Delhi 55 : (1973) 1 LLJ 254
High Courts07 Feb 1972
Lajwanti Vs Baleshwar Singh and Another
Delhi High Court · (1972) ILR Delhi 874(2)
High Courts07 Feb 1972
A.S. Bhargava Vs Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 130 : (1973) 88 ITR 14
High Courts04 Feb 1972
Union of India and Another Vs Allahawal and Others
Delhi High Court · AIR 1972 Delhi 288
High Courts01 Feb 1972
Peter Samouel Wallace Vs The Regional Passort Officer and Others
Delhi High Court · (1972) 8 DLT 433 : (1972) 2 ILR Delhi 233
High Courts01 Feb 1972
Krishan Kumar Vs Knitting Industries and Others
Delhi High Court · AIR 1973 Delhi 37 : (1972) ILR Delhi 677
High Courts31 Jan 1972Allowed
Madhubala Private Ltd. Vs Naaz Cinema and Others
Delhi High Court · AIR 1972 Delhi 263 : (1972) 8 DLT 255
Arbitration Act, 1940 — Section 2, 20
High Courts31 Jan 1972
Beopari Benefit Chit Fund Co. Vs Ganpat Rai and Others
Delhi High Court · AIR 1973 Delhi 122 : (1972) 1 ILR Delhi 693 : (1972) RLR 59
High Courts31 Jan 1972
Parma Nand Ahuja Vs Satya Deo Ahuja and Others
Delhi High Court · AIR 1973 Delhi 190 : (1972) 1 ILR Delhi 682
High Courts31 Jan 1972
Parma Nand Ahuja Vs Satya Dev Ahuja and Others
Delhi High Court · AIR 1973 Delhi 190 : (1972) 1 ILR Delhi 682