COURT ARCHIVE
Delhi High Court judgments
1,21,018 judgments · page 6,001 of 6,051
The Commissioner of Sales Tax Vs Jaynes Cheap Stores Supply
Delhi High Court · (1971) ILR Delhi 529
The Commissioner of Income Tax, Delhi Vs Naya Sahitya, Delhi
Delhi High Court · (1971) ILR Delhi 521 : (1972) 84 ITR 567
Bakshi Lochan Singh and Others Vs Jathedar Santokh Singh and Others
Delhi High Court · AIR 1971 Delhi 277 : (1971) 1 ILR Delhi 615 : (1971) RLR 33
The Commissioner of Income Tax Central, New Delhi Vs P.N. Behl
Delhi High Court · (1971) ILR Delhi 338 : (1972) 84 ITR 125
The Commissioner of Income Tax, Delhi Vs Lala Shri Dhar
Delhi High Court · (1971) ILR Delhi 630 : (1972) 84 ITR 192
Municipal Corporation of Delhi Vs Bharat Oxygen Gass Co.
Delhi High Court · (1971) ILR Delhi 385
Prakash and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1971) ILR Delhi 811
R.C. Roy Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 186 : (1971) ILR Delhi 584
R.K. Gupta Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 254
Babu Ram Vs Union of India and Others
Delhi High Court · (1971) 1 ILR Delhi 622
Gian Wati and Others Vs Ranpat Singh and Others
Delhi High Court · (1971) 7 DLT 362 : (1971) RLR 9
Jalpaiguri Cinema Co Vs P.N. Mukerjee
Delhi High Court · (1971) 41 CompCas 678 : (1971) ILR Delhi 206
Prem Das Chela Bhola Dass Vs Joti Pershad
Delhi High Court · AIR 1971 Delhi 282 : (1971) 1 ILR Delhi 533
Ram Singh Chadha Vs Moti Lal
Delhi High Court · (1972) 1 ILR Delhi 96 : (1972) ILR Delhi 96
Industrial and Trade Publications (Private) Limited Vs Automobile Association of Upper India and Others
Delhi High Court · (1972) ILR Delhi 49
Sudhershan Lal Aggarwal Vs Girdhar Lal Jain
Delhi High Court · AIR 1971 Delhi 272 : (1971) RLR 73
Upper Ganges Sugar Mills Ltd. Vs The Sugarcane (Additional) Price Fixation Authority etc.
Delhi High Court · AIR 1971 Delhi 285 : (1971) 1 ILR Delhi 644