High Courts05 Feb 1973
The Commissioner of Income Tax, Delhi Vs Mithlesh Kumari
Delhi High Court · (1973) ILR Delhi 383 : (1973) 92 ITR 9 : (1973) RLR 213
COURT ARCHIVE
Delhi High Court judgments
1,21,607 judgments · page 5,999 of 6,081
High Courts05 Feb 1973
Agents and Manufacfurers, Delhi Vs The Employees State Insurance Corporation, New Delhi and Another
Delhi High Court · (1973) 9 DLT 500 : (1974) 28 FLR 27 : (1974) LabIC 220 : (1973) 2 LLJ 447
High Courts02 Feb 1973
Shahastrapal Sharma Vs Horam and Another
Delhi High Court · (1974) ILR Delhi 35 : (1973) RLR 266
High Courts30 Jan 1973
Pearey Lal Sethi Vs State etc.
Delhi High Court · (1973) ILR Delhi 789 : (1973) RLR 161
High Courts29 Jan 1973
The Industrial Finance Corporation of India Vs Delhi Administration and Others
Delhi High Court · (1973) 27 FLR 207 : (1973) ILR Delhi 29 : (1974) LabIC 223
High Courts29 Jan 1973
Sada Ram Vs Delhi Development Authority
Delhi High Court · AIR 1974 Delhi 35 : (1973) RLR 295
High Courts25 Jan 1973
Kuldip Singh Vs Krishan Kumar and Others
Delhi High Court · AIR 1974 Delhi 111 : (1973) 9 DLT 250 : (1973) 2 ILR Delhi 100 : (1973) RLR 288
High Courts25 Jan 1973
Kuldip Singh Vs Krishna Kumar and Others
Delhi High Court · AIR 1974 Delhi 145
High Courts24 Jan 1973
National Metal Craft Co. Vs Ratan Steel Ltd.
Delhi High Court · (1973) RLR 403
High Courts24 Jan 1973
Inderpal Singh Hassanwalia Vs Bir Tibbtan Woollen Mills, Chowgan and Others
Delhi High Court · AIR 1974 Delhi 95
High Courts22 Jan 1973
Indian Mutual General Insurance Society Ltd. Vs Himalaya Finance and Construction Co.
Delhi High Court · (1973) ACJ 523 : AIR 1974 Delhi 114 : (1973) RLR 430
Arbitration Act, 1940 — Section 20
High Courts22 Jan 1973
Municipal Corporation Vs Mohd. Kareem
Delhi High Court · (1974) CriLJ 572 : (1973) RLR 259
High Courts22 Jan 1973
Partap Chand Jain (decd.) and Others Vs Bibbo Devi
Delhi High Court · AIR 1974 Delhi 129
High Courts22 Jan 1973
Dharam Singh Vs Lila Gurcharan Singh and Others
Delhi High Court · (1973) 9 DLT 311
High Courts19 Jan 1973
Vidyawanti Vs Taken Dass and Another
Delhi High Court · (1974) ILR Delhi 835 : (1974) RLR 23