High Courts22 Feb 1973Allowed
R.S.G.R. Ram Chand and Sons Vs State of U.P. and Another
Delhi High Court · AIR 1974 Delhi 69 : (1974) 10 DLT 21 : (1973) 2 ILR Delhi 143 : (1973) RLR 205
COURT ARCHIVE
Delhi High Court judgments
1,21,609 judgments · page 5,998 of 6,081
High Courts22 Feb 1973
Lakhpat Raj Sampat Raf Sadh Vs P. Narayana
Delhi High Court · AIR 1974 Delhi 91 : (1973) 9 DLT 462 : (1973) RLR 359
High Courts21 Feb 1973
Rita Nijhawan Vs Balakishan Nijhawan
Delhi High Court · AIR 1973 Delhi 200 : (1973) 9 DLT 222 : (1973) 1 ILR Delhi 944
High Courts21 Feb 1973
Afsar Mian Vs State
Delhi High Court · (1974) CriLJ 834 : (1973) ILR Delhi 68 : (1973) RLR 515
High Courts21 Feb 1973
Bharat Nidhi Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (1973) 92 ITR 1
High Courts15 Feb 1973
Mohinder Singh Vs Shanti Devi
Delhi High Court · (1973) 9 DLT 242 : (1973) RLR 479
High Courts15 Feb 1973
Mohinder Singh Vs The Competent Authority (II) Slum Areas Delhi and Another
Delhi High Court · AIR 1974 Delhi 219 : (1973) RLR 232
High Courts13 Feb 1973
Jawahar Singh Bikram Singh Pvt. Ltd., Delhi Vs Sharda Talwar
Delhi High Court · (1974) 44 CompCas 552 : (1973) 9 DLT 524 : (1973) 2 ILR Delhi 772 : (1973) RLR 222
High Courts13 Feb 1973
Kura Vs Deputy Custodian General of Evacuee Property and Others
Delhi High Court · AIR 1974 Delhi 142
High Courts13 Feb 1973
Jagdish Chander (decd.) and Others Vs Brahm Dutt
Delhi High Court · AIR 1974 Delhi 94
High Courts13 Feb 1973
In The Matter of: Mahadev Dayaram, (Andhra Pradesh) Vs The Union of India and Others
Delhi High Court · (1973) 9 DLT 346
High Courts13 Feb 1973
Sudershan Kumar Vs Union of India and Others
Delhi High Court · AIR 1974 Delhi 119 : (1973) 2 ILR Delhi 158
High Courts12 Feb 1973
Son Pal Vs General Manager, Northern Railway, New Delhi and Others
Delhi High Court · (1973) ILR Delhi 875
High Courts09 Feb 1973
Nepal Knitting and Weaving Mills Pvt. Ltd. Vs Union of India and Others
Delhi High Court · (1973) 9 DLT 168
High Courts09 Feb 1973
Chandgi Ram Vs Shri Ram Phal and Others
Delhi High Court · (1973) 9 DLT 297 : (1973) RLR 242
High Courts08 Feb 1973
Municipal Corporation of Delhi Vs Ved Parkash
Delhi High Court · (1974) CriLJ 189 : (1973) 9 DLT 293 : (1973) 2 ILR Delhi 447 : (1973) RLR 255
High Courts08 Feb 1973
Arya Datt etc. Vs State etc.
Delhi High Court · (1974) 10 DLT 353 : (1973) RLR 228
High Courts08 Feb 1973
Municipal Corporation of Delhi Vs Anand Sarup
Delhi High Court · (1974) CriLJ 192