High Courts27 Mar 1974
Kwality Ice Cream Company and Restaurant Vs The Sales Tax Officer, New Delhi
Delhi High Court · (1975) 11 DLT 180 : (1974) 34 STC 396
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,992 of 6,091
High Courts27 Mar 1974
Official liquidator of Milan Chit Fund and Finance Pvt. Ltd. (In Liquidation) Vs Ajit Singh Bhasin and Others
Delhi High Court · (1974) 10 DLT 220
High Courts27 Mar 1974
R.L. Kapur Vs The Punjab National Bank Ltd., New Delhi and Another
Delhi High Court · (1974) 10 DLT 282 : (1974) 29 FLR 384
High Courts22 Mar 1974
Jungli and Another Vs Syed Waris Ali and Others
Delhi High Court · (1975) 11 DLT 132
High Courts22 Mar 1974
Mohd. Rafi alias Mohd. Rafiq Vs State (Delhi Administration)
Delhi High Court · (1974) 10 DLT 293 : (1975) 1 ILR Delhi 511
High Courts22 Mar 1974
D.P. Rai Ahuja Vs Delhi Development Authority
Delhi High Court · (1974) RLR 664
High Courts21 Mar 1974
Capital Chit Fund (P.) Ltd. (In Liquidation)
Delhi High Court · (1974) 44 CompCas 547 : (1974) 10 DLT 232 : (1974) ILR Delhi 205
High Courts20 Mar 1974
Jaswant Singh Vs Om Parkash
Delhi High Court · (1974) 10 DLT 367 : (1974) RLR 323
High Courts19 Mar 1974
R.P. Kapur Vs The Union of India and Another
Delhi High Court · (1975) 11 DLT 150
High Courts15 Mar 1974
H.R. Wool Trading Co. and Others Vs Ram Lal and Another
Delhi High Court · (1974) ILR Delhi 1(2)
High Courts15 Mar 1974
Kwality Restaurant and Ice Cream Co. Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 337 : (1974) 96 ITR 530
High Courts14 Mar 1974
Union of India Vs Pushpavati Chaudhry Pushpavati Chaudhry Vs Union of India
Delhi High Court · (1974) ILR Delhi 422
High Courts14 Mar 1974
Phoenix Cotton Tape Factory, Delhi and Another Vs Union of India and Another
Delhi High Court · (1974) 10 DLT 340 : (1974) 2 ILR Delhi 479 : (1974) RLR 646
High Courts11 Mar 1974
The Delhi Cloth and General Mills Co. Ltd. Vs Union of India
Delhi High Court · (1974) ILR Delhi 311(2)