High Courts18 Apr 1974
Municipal Corporation of Delhi Vs Notam Dass
Delhi High Court · (1974) 10 DLT 290 : (1974) RLR 567
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,991 of 6,091
High Courts18 Apr 1974Allowed
Jaspal Singh and Another Vs Zeb-Un-Nisa Begum and Others
Delhi High Court · (1974) ACJ 353
High Courts16 Apr 1974Allowed
Smt. Dalip Kaur Vs Vanguard Insurance Co. Ltd. and Others
Delhi High Court · (1975) ACJ 90
High Courts15 Apr 1974
Roshan Lal Anand and Another Vs The Mercantile Bank Limited
Delhi High Court · (1975) 45 CompCas 519 : (1974) ILR Delhi 669
High Courts15 Apr 1974
Dwarka Dass Vs Commissioner of Wealth Tax
Delhi High Court · (1974) 97 ITR 541
High Courts12 Apr 1974
Bindra Watch Company Vs Delhi Sikh Gurdwara Board and Another
Delhi High Court · (1974) ILR Delhi 219
High Courts12 Apr 1974
Mohinder Singh Jagdev Vs The Secretary, Ministry of Irrigation and Powergovernment of India and Others
Delhi High Court · (1975) 11 DLT 243 : (1974) RLR 542
High Courts12 Apr 1974
Masco Private Limited Vs Employees'' State Insurance Corporation
Delhi High Court · (1975) 1 LLJ 29
High Courts09 Apr 1974
Vijay Kumar Vs Delhi Administration and Another
Delhi High Court · (1974) ILR Delhi 265
High Courts05 Apr 1974
Iqbal Singh Vs General Manager, Northern Railway etc
Delhi High Court · (1974) ILR Delhi 359 : (1975) LabIC 295
High Courts05 Apr 1974
Abnash Kaur Vs Avinash Nayyar and Others
Delhi High Court · AIR 1975 Delhi 46 : (1974) 10 DLT 270 : (1974) 2 ILR Delhi 133 : (1974) RLR 437
High Courts05 Apr 1974
Delhi Cloth and General Mills Co. Ltd. Vs Parag Vanaspati Products
Delhi High Court · (1974) 10 DLT 255 : (1974) ILR Delhi 150
High Courts05 Apr 1974
Panchsheel Electronic Corporation Vs Jupitor General Insurance Co. Limited and Another
Delhi High Court · (1975) 11 DLT 79 : (1974) 2 ILR Delhi 239 : (1974) RLR 453
High Courts04 Apr 1974
P. N. SIKAND Vs COMMISSIONER OF WEALTH-TAX.
Delhi High Court · (1974) 96 ITR 424
High Courts04 Apr 1974
Prem Chand Bhatia Vs Union of India
Delhi High Court · (1974) ILR Delhi 258 : (1975) LabIC 715
High Courts29 Mar 1974
Padam Chand Jain Vs Mahabir Pershad and Sons and Another
Delhi High Court · (1975) 11 DLT 51 : (1974) 2 ILR Delhi 196 : (1975) RLR 383
High Courts29 Mar 1974
Kesora M. Cement Vs The Government of India and Others
Delhi High Court · (1974) 10 DLT 321