High Courts24 May 1974
V.K. Industries Vs Shri V.H. Mehta, Asst. Registrar of Trade Marks.
Delhi High Court · (1974) 05 DEL CK 0003
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,989 of 6,091
High Courts24 May 1974
State Bank of India, Delhi Vs V.K. Gupta and Another
Delhi High Court · (1975) 11 DLT 254 : (1974) RLR 706
High Courts23 May 1974
Jagdish Chander and Another Vs Bakshi Chatarpal Singh and Others
Delhi High Court · (1975) 11 DLT 97
High Courts22 May 1974
P.C. Aggarwal Vs K.N. Khosia etc.
Delhi High Court · AIR 1975 Delhi 54 : (1974) RLR 596
High Courts14 May 1974
H.K. Agnihotri Vs Delhi High Court and Others
Delhi High Court · (1974) ILR Delhi 450
High Courts14 May 1974
Ram Lal Anand Vs Bank of Baroda
Delhi High Court · (1976) 46 CompCas 307 : (1974) ILR Delhi 588 : (1974) RLR 534
High Courts08 May 1974
Municipal Corporation of Delhi Vs Karam Chand
Delhi High Court · (1974) 11 DLT 102
High Courts08 May 1974
Commissioner of Income Tax Vs Narang and Company
Delhi High Court · (1974) ILR Delhi 442 : (1975) 98 ITR 462 : (1974) RLR 576
High Courts07 May 1974
P.L. Lakhanpal Vs Ajit Nath Ray and Others
Delhi High Court · (1974) ILR Delhi 253
High Courts06 May 1974
Surendra Kumar Dhawan and Another Vs R. Vir and Others
Delhi High Court · (1974) 05 DEL CK 0024
High Courts06 May 1974
R.D. Aggarwala and Another Vs The Union of India and Another
Delhi High Court · (1974) ILR Delhi 520
High Courts03 May 1974
Punjab National Bank, New Delhi Vs The Rent Controller, Delhi and Another
Delhi High Court · (1974) 10 DLT 209 : (1974) RLR 435
High Courts02 May 1974
Hari Chand etc Vs State
Delhi High Court · (1977) CriLJ 262 : (1974) ILR Delhi 706